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ITAT Chennai Bench

24,513 judgments

M/S. HOUSE OF PLASTICS,CHENNAI vs DCIT, NON CORPORATE CIRCLE-11(1), CHENNAI

ITA 991/CHNY/2026[2023-24]Status: Disposed2/9/2026AY 2023-24

COIMBATORE PIONEER TRADING & WAREHOUSING LIMITED,COIMBATORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, COIMBATORE

ITA 920/CHNY/2026[2014-15]Status: Disposed2/9/2026AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs TAMILNADU INDUSTRIAL DEVELOPMENT CORPORATION LIMITED, CHENNAI

ITA 792/CHNY/2026[2012]Status: Disposed2/9/2026

SRINIVASAN THIRUMALAI KUMAR,TIRUVARUR vs ITO WARD 1 TIRUVARUR, TIRUVARUR

ITA 3936/CHNY/2026[2024-25]Status: Disposed2/9/2026AY 2024-25

KSR ROADLINES,ERODE vs ITO, WARD-1(1), ERODE

ITA 3732/CHNY/2026[2020-21]Status: Disposed2/9/2026AY 2020-21

RAMAMOORTHY SUNDAR,CHENNAI vs ITO, CIRCLE-1, VELLORE

ITA 3674/CHNY/2026[2022-23]Status: Disposed2/9/2026AY 2022-23

BIRYANI CORNER,CHENNAI vs ITO, WARD-9(3), CHENNAI

ITA 3667/CHNY/2026[2017-18]Status: Disposed2/9/2026AY 2017-18

KARUPPUSAMY NATTARAYAN,VELLORE vs THE INCOME TAX OFFICER, VELLORE

ITA 3422/CHNY/2026[2015-2016]Status: Disposed2/9/2026AY 2015-2016

KARUPPUSAMY NATTARAYAN,VELLORE vs THE INCOME TAX OFFICER, VELLORE

ITA 3421/CHNY/2026[2015-2016]Status: Disposed2/9/2026AY 2015-2016

VENKATESHWARI ANDHAN,KARUR vs ITO, WARD-1, KARUR

ITA 3403/CHNY/2026[2020-21]Status: Disposed2/9/2026AY 2020-21

SUBBAYAN SUJAYNATH,TIRUCHIRAPPALLI vs INCOME TAX OFFICER-AO, TIRUCHIRAPPALLI

ITA 3385/CHNY/2026[2020-21]Status: Disposed2/9/2026AY 2020-21

V. GANESAN,VIRUDHUNAGAR vs ITO, WARD-1, VIRUDHUNAGAR

ITA 3353/CHNY/2026[2015-16]Status: Disposed2/9/2026AY 2015-16

CHELLA SOFTWARE PRIVATE LIMITED,MADURAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE, MADURAI

ITA 1833/CHNY/2026[2022-23]Status: Disposed2/9/2026AY 2022-23

M/S. SRI MOTORS,CHENNAI vs ACIT, NCC-14, CHENNAI

ITA 1824/CHNY/2026[2014-15]Status: Disposed2/9/2026AY 2014-15

ASN AHARA,CHENNAI vs ITO, NCW-15(1), CHENNAI

ITA 1445/CHNY/2026[2019-20]Status: Disposed2/9/2026AY 2019-20

ARCHIT KHEMKA,CHENNAI vs THE INCOME TAX OFFICER, CORP. WARD2(1), CHENNAI

ITA 1403/CHNY/2026[2012-13]Status: Disposed2/9/2026AY 2012-13

NARESH KOTHARI,T. NAGAR vs INCOME TAX OFFICER, NFAC

ITA 1044/CHNY/2026[2016-17]Status: Disposed2/9/2026AY 2016-17

PRADEEP,THENI vs ITO, WARD-1, THENI

ITA 2487/CHNY/2025[2021-22]Status: Disposed2/9/2026AY 2021-22

PATTABI SAMPATH KUMAR,CHENNAI vs ACIT CENTRAL CIRCLE 1(1), CHENNAI

ITA 542/CHNY/2026[2013-14]Status: Disposed1/9/2026AY 2013-14

PRAVEENA JAWAHAR,CHENNAI vs ACIT CENTRAL CIRCLE 1(1), CHENNAI

ITA 541/CHNY/2026[2014-15]Status: Disposed1/9/2026AY 2014-15