ARCHIT KHEMKA,CHENNAI vs. THE INCOME TAX OFFICER, CORP. WARD2(1), CHENNAI

ITA 1403/CHNY/2026Status: DisposedITAT Chennai02 September 2026AY 2012-1317 pages

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Income Tax Appellate Tribunal, ‘B’ BENCH: CHENNAI

Before: SHRI MANU KUMAR GIRI & SHRIS.R.RAGHUNATHA

Hearing: 14.07.2026

PER MANU KUMAR GIRI, JM:

The captioned appeal filed by the Assessee is directed against the order of the Ld. Commissioner of Income Tax (Appeal), NFAC, Delhi [hereinafter referred to as “the Ld.CIT(A

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