COIMBATORE PIONEER TRADING & WAREHOUSING LIMITED,COIMBATORE vs. THE DEPUTY COMMISSIONER OF INCOME TAX, COIMBATORE
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Income Tax Appellate Tribunal, ‘A’ BENCH, CHENNAI
Before: SHRI ABY T VARKEY & SHRI S. R. RAGHUNATHA
PER S. R. RAGHUNATHA, AM : The present appeal has been preferred by the Assessee against the order dated 05.12.2025 passed by the Learned Commissioner of Income Tax (Appeals), National Faceless Appeal Centre, Delhi [hereinafter referred to as “the Ld. CIT(A)”], arising from the assessment order dated 24.12.2019 passed by the Deputy Commissioner of
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