ITAT Chennai Bench

RIKAB CHAND,TIRUVALLUR vs INCOME TAX OFFICER, NON CORP WARD -10(3) CHENNAI, CHENNAI

SHRI SS VISWANETHRA RAVI (Judicial Member), SHRI JAGADISH (Accountant Member)

ABAN OFFSHORE LIMITED,CHENNAI vs DCIT, CORPORATE CIRCLE 1(1), CHENNAI

BHAWAR SALES CORPORATION,CHENNAI vs ITO, NCC-10(1), CHENNAI

BHAWAR SALES CORPORATION,CHENNAI vs ITO NON CORP CRICLE 10(1), CHENNAI

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE SALEM vs SHRI COIMBATORE JEWELLERS INDIA PRIVATE LIMITED, SALEM

ANNAI KANTHAMMAL RAMACHANDRAN EDUCATIONAL AND CHARITABLE TRUST,KRISHNAGIRI vs CIT (EXEMPTION), CHENNAI, NUNGAMBAKKAM

KRISHNA BHATIA,CHENNAI vs ITO, NCW-1(2), CHENNAI

SRI PERIYA MARIAMMAN SEVA TRUST,SRIVILLIPUTHUR vs CIT(EXEMPTION), CHENNAI

GOPAL SIVAKUMAR,TRICHY vs ACIT, CIRCLE-1, TRICHY

MANJEET SINGH,CANADA vs ITO, CHENNAI

MANJEET SINGH,CANADA vs ITO, CHENNAI

ARAYAKKANDI KANDOTH SAJEEVAN,CHENNAI vs ACIT, CHENNAI

ARAYAKKANDI KANDOTH SAJEEVAN,CHENNAI vs ACIT, CHENNAI

MARIMUTHU MANIKANDAN,COIMBATORE vs INCOME TAX OFFICER NON CORPORATE CIRCLE-2, COIMBATORE

NEW MILLENNNIUM FOUNDTION SOCIETY, PUDUCHERRY,PUDUCHERRY vs ITO (E), PUDUCHERRY

NEW MILLENNNIUM FOUNDTION SOCIETY,PUDUCHERRY vs ITO(E), PUDUCHERRY

HASWINI LOGISTICS,CHENNAI vs ITO, CHENNAI

DURAIRAJAN MUNUSAMY,TIRUCHIRAPALLI vs ITO WARD 1, TIRUCHIRAPALLI, TIRUCHIRAPALLI

PALANIVEL KATHIRESAN,TRICHY vs ITO, WARD 1, VELLORE

MOHAMMED HANIFA SHAKUL,CHENNAI vs CIT APPEALS CHENNAI, CHENNAI