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ITAT Chennai Bench
24,513 judgments
TRIUM LOGISTICS INDIA PRIVATE LIMITED,CHENNAI vs CORPORATE WARD 3(1), CHENNAI
ITA 3726/CHNY/2026[2018-19]Status: Disposed4/9/2026AY 2018-19
TRIUM LOGISTICS INDIA PRIVATE LIMITED,CHENNAI vs CORPORATE WARD 3(1), CHENNAI
ITA 3725/CHNY/2026[2017-18]Status: Disposed4/9/2026AY 2017-18
TRIUM LOGISTICS INDIA PRIVATE LIMITED,CHENNAI vs CORPORATE WARD 3(1), CHENNAI
ITA 3724/CHNY/2026[2016-17]Status: Disposed4/9/2026AY 2016-17
JAYAKUMAR GOPALAKRISHNAN,COIMBATORE vs ITO, NCW-1(4), COIMBATORE
ITA 3668/CHNY/2026[2020-21]Status: Disposed4/9/2026AY 2020-21
GOLDEN HOMES PVT. LTD.,CHENNAI vs DCIT, CC-1(1), CHENNAI
ITA 3398/CHNY/2026[2018-19]Status: Disposed4/9/2026AY 2018-19
GOLDEN HOMES PVT. LTD.,CHENNAI vs DCIT, CC-1(1), CHENNAI
ITA 3397/CHNY/2026[2017-18]Status: Disposed4/9/2026AY 2017-18
GOLDEN HOMES PVT. LTD.,CHENNAI vs DCIT, CORP. CIRCLE-1(1), CHENNAI
ITA 3396/CHNY/2026[2017-18]Status: Disposed4/9/2026AY 2017-18
MADRAS UROLOGICAL SOCIETY,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2851/CHNY/2026[2026-27]Status: Disposed4/9/2026AY 2026-27
DEEP FOUNDATIONS INSTITUTE OF INDIA,CHENNAI vs CIT EXEMPTINS, CHENNAI
ITA 2850/CHNY/2026[-]Status: Disposed4/9/2026
KUMARASAMY RAJA,COIMBATORE vs ITO, NCC-4, COIMBATORE
ITA 2692/CHNY/2026[2017-18]Status: Disposed4/9/2026AY 2017-18
BOOPATHYRAJADORAI,COIMBATORE vs ITO-NON CORP., COIMBATORE
ITA 2187/CHNY/2026[2018-19]Status: Disposed4/9/2026AY 2018-19
SEI ADITI POWER PRIVATE LIMITED,HYDERABAD vs DCIT, CORPORATE CIRCLE 3(1), CHENNAI
ITA 1815/CHNY/2026[2022-23]Status: Disposed4/9/2026AY 2022-23
LEEYAKATHALI AZEESUR RAHMAN,COIMBATORE vs ASSESSING OFFICER, COIMBATORE
ITA 1784/CHNY/2026[2022 23]Status: Disposed4/9/2026
NATESAN SYNCHROCONES PVT. LTD.,CHENNAI vs ACIT, CORP. CIRCLE-4(1), CHENNAI
ITA 1171/CHNY/2026[2014-15]Status: Disposed4/9/2026AY 2014-15
NATESAN SYNCHROCONES PVT. LTD.,CHENNAI vs ACIT, CORPORATE CIRCLE-4(1), CHENNAI
ITA 1170/CHNY/2026[2013-14]Status: Disposed4/9/2026AY 2013-14
NATESAN SYNCHROCONES PVT. LTD.,CHENNAI vs ACIT, CORP. CIRCLE-4(1), CHENNAI
ITA 1169/CHNY/2026[2012-13]Status: Disposed4/9/2026AY 2012-13
NATESAN SYNCHROCONES PVT. LTD.,CHENNAI vs ACIT, CORP. CIRCLE-4(1), CHENNAI
ITA 1168/CHNY/2026[2011-12]Status: Disposed4/9/2026AY 2011-12
NATESAN SYNCHROCONES PVT. LTD.,CHENNAI vs ACIT, CORP. CIRCLE-4(1), CHENNAI
ITA 1167/CHNY/2026[2010-11]Status: Disposed4/9/2026AY 2010-11
BPJ HOLDINGS PVT. LTD.,CHENNAI vs ITO, CORPORATE WARD-1(2), CHENNAI
ITA 1625/CHNY/2025[2012-13]Status: Disposed4/9/2026AY 2012-13
BPJ HOLDINGS PVT LTD.,CHENNAI vs DCIT, CHENNAI
ITA 3207/CHNY/2024[2012-13]Status: Disposed4/9/2026AY 2012-13
