GOLDEN HOMES PVT. LTD.,CHENNAI vs. DCIT, CC-1(1), CHENNAI
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Income Tax Appellate Tribunal, ‘A’ BENCH: CHENNAI
Before: SHRI ABY T. VARKEY & SHRI S.R. RAGHUNATHA
PER ABY T. VARKEY, JM: These are appeals filed by the assessee against the order of the Learned Commissioner of Income Tax (Appeal) Chennai, (hereinafter referred to as ‘Ld. CIT(A)’) dated 08.05.2026 and 11.05.2026 respectively for Assessment Years (hereinafter referred to as ‘AY’) 2017-18 and 2018-19 respectively.
ITA No.3396 to 3398/Chny/2026 (AY 2017-18 & 2018-19) Golden Homes Pvt Ltd. :
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