BPJ HOLDINGS PVT. LTD.,CHENNAI vs. ITO, CORPORATE WARD-1(2), CHENNAI
ITA 1625/CHNY/2025Status: DisposedITAT Chennai04 September 2026AY 2012-1330 pages
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Income Tax Appellate Tribunal, ‘B’ BENCH: CHENNAI
Before: SHRI MANU KUMAR GIRI & SHRIS.R.RAGHUNATHA
For Respondent: Mr. E. Elango, JCIT
Hearing: 10.08.2026
PER MANU KUMAR GIRI, JM:
The captioned appeal bearing
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