← All Benches
ITAT Chandigarh Bench
6,746 judgments
ITO, NABHA vs SHRI KAMALJEET SINGH, NABHA
ITA 253/CHANDI/2019[2012-13]Status: Disposed23/7/2019AY 2012-13
ITO, NABHA vs SHRI JASPREET SINGH, NABHA
ITA 252/CHANDI/2019[2012-13]Status: Disposed23/7/2019AY 2012-13
M.N. SHARMA ARCHITECTURAL SOCIETY,CHANDIGARH vs CIT(E), CHANDIGARH
ITA 1055/CHANDI/2018[2018-19]Status: Disposed23/7/2019AY 2018-19
MALVINDER SINGH,KURUKSHETRA vs ITO, KURUKSHETRA
ITA 527/CHANDI/2017[2011-12]Status: Disposed23/7/2019AY 2011-12
ACIT, C-5(1), CHANDIGARH vs M/S VENUS REMEDIES LTD., PANCHKULA
ITA 1529/CHANDI/2018[2012-13]Status: Disposed23/7/2019AY 2012-13
SH. DEVINDER SINGH VOHRA,PATIALA vs ITO, W-4, PATIALA
ITA 1603/CHANDI/2018[2009-10]Status: Disposed22/7/2019AY 2009-10
SH.SIMARJIT SINGH BAINS,LUDHIANA vs INCOME TAX OFFICER, LUDHIANA
ITA 668/CHANDI/2017[2012-13]Status: Disposed16/7/2019AY 2012-13
M/S MICRO TURNERS,CHANDIGARH vs ACIT, CHANDIGARH
ITA 445/CHANDI/2017[2013-14]Status: Disposed16/7/2019AY 2013-14
SH. JAGPREET SINGH,LUDHIANA vs ITO, LUDHIANA
ITA 670/CHANDI/2015[2010-11]Status: Disposed16/7/2019AY 2010-11
SH.AMANDEEEP SINGH B-XXIX/51/1,LUDHIANA vs INCOME TAX OFFICER WARD-V(1), LUDHIANA
ITA 442/CHANDI/2015[2010-11]Status: Disposed16/7/2019AY 2010-11
SH. DAYA NAND MUDGAL,PANCHKULA vs ITO, W-1, PANCHKULA
ITA 216/CHANDI/2019[2010-11]Status: Disposed12/7/2019AY 2010-11
M/S JAIPRAKASH POWER VENTURES LTD.,SOLAN vs DCIT, CPC (TDS), GHAZIABAD JURISDICTION WITH ITO, TDS, SOLAN
ITA 227/CHANDI/2019[2009-10]Status: Disposed10/7/2019AY 2009-10
DCIT, C-5, LUDHIANA vs M/S SATYAM AUTO COMPONENTS LTD., LUDHIANA
ITA 589/CHANDI/2018[2012-13]Status: Disposed10/7/2019AY 2012-13
SMT. JASWINDERJIT KAUR,CANADA vs DCIT (INDL. TAXATION), CIRCLE, CHANDIGARH
ITA 1307/CHANDI/2018[2015-16]Status: Disposed10/7/2019AY 2015-16
DCIT, C-5, LUDHIANA vs M/S SATYAM AUTO COMPONENTS LTD., LUDHIANA
ITA 1500/CHANDI/2017[2011-12]Status: Disposed10/7/2019AY 2011-12
M/S CADCHEM LABORATORIES LTD.,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH
ITA 1420/CHANDI/2017[2013-14]Status: Disposed10/7/2019AY 2013-14
SHELLY BANSAL,CHANDIGARH vs ACIT, C-5(1), CHANDIGARH
ITA 215/CHANDI/2019[2015-16]Status: Disposed9/7/2019AY 2015-16
SH. HARVINDER SINGH LEGAL HEIR OF SH. CHAMKAUR SINGH,LUDHIANA vs ITO, W-1, JAGRAON
ITA 163/CHANDI/2019[2010-11]Status: Disposed9/7/2019AY 2010-11
RAJIV GANDHI NATIONAL UNIVERSITY OF LAW,PATIALA vs CIT(E), CHANDIGARH
ITA 1/CHANDI/2019[--]Status: Disposed9/7/2019
M/S GALLEY FINANCIERS & PROPERTY CONSULTANTS PVT. LTD.,PATIALA vs ITO, PATIALA
ITA 51/CHANDI/2016[2010-11]Status: Disposed9/7/2019AY 2010-11