← All Benches
ITAT Chandigarh Bench
6,746 judgments
ACIT, LUDHIANA vs SH. SURJIT SINGH, LUDHIANA
ITA 1178/CHANDI/2016[2007-08]Status: Disposed20/8/2019AY 2007-08
INCOME TAX OFFICER, SIRSA vs VIKRAM BANSAL C/O M/S BHULADIA & CO., CA, SIRSA
ITA 1078/CHANDI/2016[2010-11]Status: Disposed20/8/2019AY 2010-11
INCOME TAX OFFICER, SIRSA vs VIKRAM BANSAL C/O M/S BHULADIA & CO., CA, SIRSA
ITA 1077/CHANDI/2016[2009-10]Status: Disposed20/8/2019AY 2009-10
ITO, MOHALI vs SH. NACHHATTAR SINGH BHANGOO, MOHALI
ITA 708/CHANDI/2015[2011-12]Status: Disposed20/8/2019AY 2011-12
DCIT, CHANDIGARH vs SMT. SEEMA RANI, MOHALI
ITA 1423/CHANDI/2010[2006-07]Status: Disposed20/8/2019AY 2006-07
ITO, LUDHIANA vs M/S SHRI RAM INTERNATIONAL, LUDHIANA
ITA 336/CHANDI/2008[2004-05]Status: Disposed20/8/2019AY 2004-05
M/S CHALAKI PRIMARY CO-OPERATIVE MILK PRODUCER SOCIETY LTD.,MORINDA vs ITO, W2(4), ROPAR
ITA 1537/CHANDI/2018[2013-14]Status: Disposed19/8/2019AY 2013-14
SH. BIRBHAN GOYAL,PANCHKULA vs ACIT, C-2(1), CHANDIGARH
ITA 1273/CHANDI/2018[2009-10]Status: Disposed19/8/2019AY 2009-10
CENTRAL TOOL ROOM,LUDHIANA vs DCIT, C-1 (EXEMPTIONS), CHANDIGARH
ITA 1563/CHANDI/2018[2015-16]Status: Disposed8/8/2019AY 2015-16
BALWAN SINGH,KURUKSHETRA vs ITO, W-1, KURUKSHETRA
ITA 1441/CHANDI/2018[2012-13]Status: Disposed8/8/2019AY 2012-13
LATE SMT. JAIWANTRI DEVI THROUGH LEGAL HEIR SH. SATISH KUMAR,YAMUNANAGAR vs ITO, W-3, YAMUNANAGAR
ITA 1387/CHANDI/2018[2007-08]Status: Disposed8/8/2019AY 2007-08
ITO, W-2, MANDI GOBINDGARH vs M/S BABA BALAK NATH STEELS PVT. LTD., MANDI GOBINDGARH
ITA 44/CHANDI/2019[2012-13]Status: Disposed6/8/2019AY 2012-13
ACIT, CHANDIGARH vs SHRI SUBHASH CHAND, CHANDIGARH
ITA 860/CHANDI/2018[2014-15]Status: Disposed6/8/2019AY 2014-15
DCIT, CIRCLE, PARWANOO vs M/S VARDHMAN INDUSTRIES, SOLAN
ITA 789/CHANDI/2018[2013-14]Status: Disposed6/8/2019AY 2013-14
DCIT, CIRCLE, PARWANOO vs M/S VARDHMAN INDUSTRIES, SOLAN
ITA 788/CHANDI/2018[2012-13]Status: Disposed6/8/2019AY 2012-13
M/S 10-D RETAILS,CHANDIGARH vs ITO, W-1(3), CHANDIGARH
ITA 1277/CHANDI/2018[2011-12]Status: Disposed6/8/2019AY 2011-12
UNIQUE EDUCATIONAL SOCIETY,LADWA vs CIT(E), CHANDIGARH
ITA 1052/CHANDI/2018[2018-19]Status: Disposed6/8/2019AY 2018-19
M/S KUMAR BROTHERS (CHEMISTS) PVT. LTD.,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH
ITA 1076/CHANDI/2017[2013-14]Status: Disposed6/8/2019AY 2013-14
M/S GOOD MEDIA NEWS (P) LTD.,SHIMLA vs PR. COMMISSIONER OF INCOME TAX, SHIMLA
ITA 44/CHANDI/2016[2012-13]Status: Disposed6/8/2019AY 2012-13
ACIT, C-7, LUDHIANA vs M/S FRANKLIN LABORATORIES (INDIA) PVT. LTD., LUDHIANA
ITA 1230/CHANDI/2018[2014-15]Status: Disposed25/7/2019AY 2014-15
