← All Benches

ITAT Chandigarh Bench

6,746 judgments

D.C.I.T, CIRCLE -1 (EXEMPTION), CHANDIGARH vs GURUDWARA SHAHEED BABA NIHAL SINGH, JALANDHAR`

ITA 1398/CHANDI/2018[2014-15]Status: Disposed20/8/2019AY 2014-15

GURUDWARA SHAHEED BABA NIHAL SINGH,JALANDHAR` vs D.C.I.T, CIRCLE -1 (EXEMPTION), CHANDIGARH

ITA 1382/CHANDI/2018[2014-15]Status: Disposed20/8/2019AY 2014-15

ITO, W-3(4), LUDHIANA vs SH. KARAMVIR SINGH GILL, LUDHIANA

ITA 1259/CHANDI/2018[2013-14]Status: Disposed20/8/2019AY 2013-14

ITO, W-3(3), LUDHIANA vs SMT. PARAMJIT KAUR, LUDHIANA

ITA 1258/CHANDI/2018[2013-14]Status: Disposed20/8/2019AY 2013-14

ITO, W-4, KHANNA vs SHRI TARLOCHAN SINGH, SAMRALA

ITA 996/CHANDI/2017[2009-10]Status: Disposed20/8/2019AY 2009-10

DCIT, PALAMPUR vs M/S SNOW VALLEY RESORTS, DALHOUSIE

ITA 947/CHANDI/2017[2012-13]Status: Disposed20/8/2019AY 2012-13

DCIT, PALAMPUR vs M/S SNOW VALLEY RESORTS, DALHOUSIE

ITA 946/CHANDI/2017[2013-14]Status: Disposed20/8/2019AY 2013-14

DCIT, PALAMPUR vs M/S SNOW VALLEY RESORTS, DALHOUSIE

ITA 945/CHANDI/2017[2011-12]Status: Disposed20/8/2019AY 2011-12

INCOME TAX OFFICER, SANGRUR vs M/S SHIV SHANKAR RICE MILLS, KHANAURI

ITA 916/CHANDI/2017[2011-12]Status: Disposed20/8/2019AY 2011-12

M/S K.K. APPARELS,LUDHIANA vs ACIT, SOLAN

ITA 852/CHANDI/2017[2005-06]Status: Disposed20/8/2019AY 2005-06

ACIT, LUDHIANA vs SH. VED PARKASH, LUDHIANA

ITA 248/CHANDI/2017[2006-07]Status: Disposed20/8/2019AY 2006-07

BALBIR SINGH (HUF),CHANDIGARH vs DCIT, C-1(1), CHANDIGARH

ITA 1661/CHANDI/2017[2004-05]Status: Disposed20/8/2019AY 2004-05

ACIT, C-3, LUDHIANA vs M/S SHANTI SALES INDIA PVT. LTD., LUDHIANA

ITA 1618/CHANDI/2017[2011-12]Status: Disposed20/8/2019AY 2011-12

DCIT, CIRCLE, PALAMPUR vs M/S SNOW VALLEY RESORTS, DALHOUSIE

ITA 1334/CHANDI/2017[2014-15]Status: Disposed20/8/2019AY 2014-15

ACIT, CIRCLE, SANGRUR vs M/S THE SANGRUR CENTRAL CO-OPERATIVE BANK LTD., SANGRUR

ITA 1091/CHANDI/2017[2011-12]Status: Disposed20/8/2019AY 2011-12

ACIT, SANGRUR vs M/S PADMAWATI STEELS LTD., DIRBA

ITA 696/CHANDI/2016[2008-09]Status: Disposed20/8/2019AY 2008-09

ACIT, SANGRUR vs M/S PADMAWATI STEELS LTD., DIRBA

ITA 695/CHANDI/2016[2007-08]Status: Disposed20/8/2019AY 2007-08

ITO, MANDI GOBINDGARH vs M/S PREM STEEL & METALS (P) LTD, MANDI GOBINDGARH

ITA 661/CHANDI/2016[2005-06]Status: Disposed20/8/2019AY 2005-06

INCOME TAX OFFICER, MANDI GOBINDGARH vs M/S PREM STEEL & METALS (P) LTD, MANDI GOBINDGARH

ITA 448/CHANDI/2016[2006-07]Status: Disposed20/8/2019AY 2006-07

DEPUTY COMMISSIONER OF INCOME TAX, PALAMPUR vs M/S SNOW VALLEY RESORTS, DALHOUSIE

ITA 325/CHANDI/2016[2010-11]Status: Disposed20/8/2019AY 2010-11