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ACIT, SANGRUR vs M/S PADMAWATI STEELS LTD., DIRBA | BharatTax
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ACIT, SANGRUR vs. M/S PADMAWATI STEELS LTD., DIRBA
ACIT, SANGRUR vs. M/S PADMAWATI STEELS LTD., DIRBA
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ITA 695/CHANDI/2016
Status: Disposed
ITAT Chandigarh
20 August 2019
AY 2007-08
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