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ITAT Chandigarh Bench
6,746 judgments
ACIT, C-4(1), CHANDIGARH vs M/S PUNJAB STATE CO-OP SUPPLY & MARKETING FEDERATION LTD., CHANDIGARH
ITA 1509/CHANDI/2017[2014-15]Status: Disposed26/2/2018AY 2014-15
M/S KONARK RAJHANS PVT. LTD.,PANCHKULA vs DCIT, CIRCLE, PANCHKULA
ITA 1186/CHANDI/2017[2012-13]Status: Disposed21/2/2018AY 2012-13
THE STATE BANK OF INDIA,PATIALA vs ASSTT.COMMISSIONER OF INCOME TAX, PATIALA
ITA 861/CHANDI/2017[2011-12]Status: Disposed9/2/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, PATIALA vs M/S STATE BANK OF PATIALA, PATIALA
ITA 787/CHANDI/2017[2011-12]Status: Disposed9/2/2018AY 2011-12
ACIT, PATIALA vs M/S THE STATE BANK OF PATIALA, PATIALA
ITA 721/CHANDI/2017[2014-15]Status: Disposed9/2/2018AY 2014-15
SH. SHAM SUNDER SHARMA,CHANDIGARH vs DCIT, CHANDIGARH
ITA 637/CHANDI/2016[2007-08]Status: Disposed9/2/2018AY 2007-08