← All Benches
ITAT Chandigarh Bench
6,739 judgments
M/S GOODWILL WINES,LUDHIANA vs PR. CIT-1, LUDHIANA
ITA 904/CHANDI/2017[2012-13]Status: Disposed1/3/2018AY 2012-13
ITO, WARD (E), CHANDIGARH vs SANT BABA SUNDER SINGH, BARNALA
ITA 1183/CHANDI/2017[2008-09]Status: Disposed1/3/2018AY 2008-09
M/S SHRISHTI TECHNOLOGY,BADDI vs DCIT, CIRCLE, PARWANOO
ITA 1047/CHANDI/2017[2012-13]Status: Disposed1/3/2018AY 2012-13
M/S ZENITH INTERNATIONAL,BADDI vs DCIT, CIRCLE, PARWANOO
ITA 1045/CHANDI/2017[2012-13]Status: Disposed1/3/2018AY 2012-13
M/S AKSHAJ INFRA PVT. LTD.,DELHI vs DCIT, CC-1, CHANDIGARH
ITA 1199/CHANDI/2018[2012-13]Status: Disposed28/2/2018AY 2012-13
SUB REGISTRAR,KULLU vs DIRECTOR OF INCOME TAX (I&CI), CHANDIGARH
ITA 824/CHANDI/2017[2004-05]Status: Disposed28/2/2018AY 2004-05
M/S CANARA BANK,SHIMLA vs ITO (TDS), SHIMLA
ITA 587/CHANDI/2017[2011-12]Status: Disposed28/2/2018AY 2011-12
M/S E.G. PHARMACEUTICALS,SOLAN vs DCIT, CIRCLE, PARWANOO
ITA 1385/CHANDI/2017[2014-15]Status: Disposed28/2/2018AY 2014-15
U.K. ENTERPRISES,PARWANOO vs DCIT, CIRCLE, PARWANOO
ITA 1207/CHANDI/2017[2013-14]Status: Disposed28/2/2018AY 2013-14
ITO, BARNALA vs M/S THE TRUCK OPERATOR UNION, BARNALA
ITA 689/CHANDI/2016[2004-05]Status: Disposed28/2/2018AY 2004-05
M/S LALA TULSI DASS JAIN CHARITABLE TRUST,LUDHIANA vs ITO, LUDHIANA
ITA 1175/CHANDI/2016[2010-11]Status: Disposed28/2/2018AY 2010-11
SH. JAI RAM,JAGADHARI vs ITO, YAMUNANAGAR
ITA 366/CHANDI/2017[2007-08]Status: Disposed26/2/2018AY 2007-08
SH. AMAR SINGH,JAGADHARI vs ITO, YAMUNANAGAR
ITA 365/CHANDI/2017[2007-08]Status: Disposed26/2/2018AY 2007-08
ACIT, C-4(1), CHANDIGARH vs M/S PUNJAB STATE CO-OP SUPPLY & MARKETING FEDERATION LTD., CHANDIGARH
ITA 1509/CHANDI/2017[2014-15]Status: Disposed26/2/2018AY 2014-15
M/S KONARK RAJHANS PVT. LTD.,PANCHKULA vs DCIT, CIRCLE, PANCHKULA
ITA 1186/CHANDI/2017[2012-13]Status: Disposed21/2/2018AY 2012-13
THE STATE BANK OF INDIA,PATIALA vs ASSTT.COMMISSIONER OF INCOME TAX, PATIALA
ITA 861/CHANDI/2017[2011-12]Status: Disposed9/2/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, PATIALA vs M/S STATE BANK OF PATIALA, PATIALA
ITA 787/CHANDI/2017[2011-12]Status: Disposed9/2/2018AY 2011-12
ACIT, PATIALA vs M/S THE STATE BANK OF PATIALA, PATIALA
ITA 721/CHANDI/2017[2014-15]Status: Disposed9/2/2018AY 2014-15
SH. SHAM SUNDER SHARMA,CHANDIGARH vs DCIT, CHANDIGARH
ITA 637/CHANDI/2016[2007-08]Status: Disposed9/2/2018AY 2007-08
