← All Benches
ITAT Chandigarh Bench
6,739 judgments
SURAJ DADA,PUNJAB vs DCIT CIRCLE-4, LUDHIANA, PUNJAB
ITA 827/CHANDI/2026[2022-23]Status: Disposed7/10/2026AY 2022-23
MILANDO FASHIONS LIMITED ,LUDHIANA vs CIR III(1),JCIT-III/LDH, LUDHIANA
ITA 632/CHANDI/2026[2012-13]Status: Disposed7/10/2026AY 2012-13
RAJBIR KAUR ATHWAL LEGAL HEIR OF LATE SH. JASBIR SINGH ATHWAL, YAMUNANAGAR,YAMUNANAGAR vs JAO ITO WARD-3 YAMUNANAGAR THE INCOME TAX OFFICER WARD-2, YAMUNA NAGAR, YAMUNANAGAR
ITA 1821/CHANDI/2025[2010-2011]Status: Disposed7/10/2026AY 2010-2011
IXEET RAMLAL PATEL,AHMEDABAD vs ITO-WARD-4(2)(3), AHMEDABAD
ITA 309/AHD/2026[2019-20]Status: Disposed6/10/2026AY 2019-20
JAN SADHANA TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 2554/AHD/2026[NA]Status: Disposed6/10/2026
SHREE JAIN SHWETAMABER TERAPANTHI SABHA,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2472/AHD/2026[N.A.]Status: Disposed6/10/2026
MAPAEX REMEDIES LLP,PLOT NO 6A, INDUSTRIAL AREA vs CIRCLE 4(1)(1), AHMEDABAD
ITA 1074/AHD/2026[2020-21]Status: Disposed6/10/2026AY 2020-21
DCIT, CIRCLE-4(1)(1), AHMEDABAD, VEJALPUR, AHMEDABAD vs VIJAY M. MISTRY CONSTRUCTION PRIVATE LIMITED, AHMEDABAD
ITA 964/AHD/2025[2018-19]Status: Disposed6/10/2026AY 2018-19
DCIT, CIRCLE-4(1)(1), AHMEDABAD, VEJALPUR, AHMEDABD vs VIJAY M. MISTRY CONSTRUCTION PRIVATE LIMITED, AHMEDABAD
ITA 963/AHD/2025[2017-18]Status: Disposed6/10/2026AY 2017-18
INCOME TAX OFFICER WARD-5(3)(1), AHMEDABAD, VEJALPUR vs ANKITKUMAR PRAVINKUMAR SHAH, PALDI
ITA 542/AHD/2025[2018-19]Status: Disposed6/10/2026AY 2018-19
ANSHUL JAIN,SOLAN vs INCOME TAX OFFICER, PARWANOO, PARWANOO
ITA 787/CHANDI/2026[2017-18]Status: Disposed6/10/2026AY 2017-18
ANURADHA CHAKRABORTI,CHANDIGARH vs DCIT CIRCLE 1(1), CHANDIGARH
ITA 777/CHANDI/2026[2020-21]Status: Disposed6/10/2026AY 2020-21
ANKIT GOYAL, SIRSA,HARYANA vs THE INCOME TAX OFFICER WARD-1, SIRSA, SIRSA
ITA 598/CHANDI/2026[2023-2024]Status: Disposed6/10/2026AY 2023-2024
KAMALJEET SINGH, RUPNAGAR, PUNJAB vs ACIT CIRCLE 1(1) CHANDIGARH, CHANDIGARH
ITA 426/CHANDI/2026[2017-18]Status: Disposed6/10/2026AY 2017-18
AVTAR SINGH,LUDHIANA vs CIRCLE I(1), JCIT-I OR CIT-1, LUDHIANA, LUDHIANA
ITA 79/CHANDI/2025[2019-20]Status: Disposed6/10/2026AY 2019-20
G K ENTERPRISES,ROPAR, PUNJAB vs ITO, WARD-2(2), ROPAR, ROPAR,PUNJAB
ITA 479/CHANDI/2025[2017-18]Status: Disposed6/10/2026AY 2017-18
KAMALVIR SINGH, MALERKOTLA,MALERKOTLA vs JAO THE INCOME TAX OFFICER WARD 1 SANGRUR, SANGRUR
ITA 812/CHANDI/2026[2015-2016]Status: Disposed5/10/2026AY 2015-2016
KAMALVIR SINGH, MALERKOTLA,MALERKOTLA vs THE INCOME TAX OFFICER WARD SANGRUR, SANGRUR
ITA 811/CHANDI/2026[2015-2016]Status: Disposed5/10/2026AY 2015-2016
AMARJIT KAUR, MOHALI,MOHALI vs JAO INCOME TAX OFFICER WARD-6(1), CHANDIGARH, CHANDIGARH
ITA 790/CHANDI/2026[2013-2014]Status: Disposed5/10/2026AY 2013-2014
HARWINDER KUMAR,PUNJAB vs ITO WARD 5(5), CHANDIGARH
ITA 416/CHANDI/2026[2011-12]Status: Disposed5/10/2026AY 2011-12
