← All Benches

ITAT Chandigarh Bench

6,739 judgments

SHREE RAGHUNATH HOSPITAL SOCIETY, LUDHIANA,LUDHIANA vs DCIT (EXEMPTIONS), EXEMPTIONS CIRCLE 1, CHANDIGARH, CHANDIGARH

ITA 379/CHANDI/2026[2017-2018]Status: Disposed5/10/2026AY 2017-2018

BEAS VALLEY POWER CORPORATION LIMITED,SHIMLA vs ACIT, SHIMLA

ITA 969/CHANDI/2025[2018-19]Status: Disposed5/10/2026AY 2018-19

INCOME TAX OFFICE, LUDHIANA vs ARJUN SOOD, LUDHIANA

ITA 301/CHANDI/2025[2014-15]Status: Disposed5/10/2026AY 2014-15

INCOME TAX OFFICER, AYAKAR BHAWAN vs ARJUN SOOD, NOTRTH AVENUE OPPOSITE

ITA 216/CHANDI/2025[2014]Status: Disposed5/10/2026

JASWINDER SINGH,CHANDIGARH vs ITO. WARD 5(5), CHANDIGARH, CHANDIGARH

ITA 1628/CHANDI/2025[2013-14]Status: Disposed5/10/2026AY 2013-14

JAGROOP SINGH,BARNALA vs INCOME TAX OFFICER, WARD-1, BARNALA

ITA 1428/CHANDI/2025[2013-14]Status: Disposed5/10/2026AY 2013-14

KHOSLA ENTERPRISES,SANGRUR vs INCOME TAX OFFICER, WARD- SANGRUR, SANGRUR

ITA 28/CHANDI/2025[2017-18]Status: Disposed5/10/2026AY 2017-18

BUDHAMAL & SONS JEWELLERS,PALAMPUR vs DCIT, SHIMLA

ITA 1569/CHANDI/2025[2018-19]Status: Disposed5/10/2026AY 2018-19

DEPUTY COMMISSIONER, CENTRAL CIRCLE, SHIMLA, SHIMLA AT CHANDIGARH vs BUDHAMAL AND SONS JEWELLERS, HIMACHAL PRADESH

ITA 1500/CHANDI/2025[2017-18]Status: Disposed5/10/2026AY 2017-18

SAURAV JINDAL,BARNALA vs INCOME TAX OFFICE WARD 1, BARNALA

ITA 671/CHANDI/2026[2016-2017]Status: Disposed1/10/2026AY 2016-2017

SAURAV JINDAL,BARNALA vs INCOME TAX OFFICE WARD-1, BARNALA

ITA 670/CHANDI/2026[2015-2016]Status: Disposed1/10/2026AY 2015-2016

MANIDER DHAMI,LUDHIANA vs CIRCLE-1, INT TAX, CHD, CHANDIGARH

ITA 1452/CHANDI/2026[2015-16]Status: Disposed1/10/2026AY 2015-16

MUKESH KUMAR SHARMA,CHANDIGARH vs ITO WARD 5(5), CHANDIGARH

ITA 1037/CHANDI/2026[2014-15]Status: Disposed1/10/2026AY 2014-15

SHRI SADHIKRUPA POLYSACKS PRIVATE LIMITED,AHMEDABAD vs THE ITO, WARD-4(1)(1), AHMEDABAD

ITA 343/AHD/2026[2018-19]Status: Disposed1/10/2026AY 2018-19

SEEMA TRADELINK PRIVATE LIMITED,AHMEDABAD vs ACIT CIRCLE2(1)(1), VADODARA

ITA 1967/AHD/2026[2012-13]Status: Disposed1/10/2026AY 2012-13

STYRENIX PERFORMANCE MATERIALS LIMITED,VADODARA, GUJARAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), VADODARA, VADODARA, GUJARAT

ITA 1066/AHD/2026[2022-23]Status: Disposed1/10/2026AY 2022-23

SHWETA MANISH JAIN,AHMEDABAD vs THE ITO, WARD-1(2)(3), AHMEDABAD

ITA 2123/AHD/2025[2019-20]Status: Disposed1/10/2026AY 2019-20

NIRAV DINESHBHAI BHA vs AR,AHMEDABADVS.THE ITO, WARD-5(3)(2), AHMEDABAD

ITA 1971/AHD/2025[2018-19]Status: Disposed1/10/2026AY 2018-19

ANISH THAKORE,AHMEDBAD vs INCOME TAX OFFICER, WARD-5(3)(1), AHMEDABAD

ITA 1878/AHD/2025[2019-20]Status: Disposed1/10/2026AY 2019-20

M/S. HARSHA ENGINEERS INTERNATIONAL LTD. (MERGED FROM HARSHA ABACUS SOLAR PVT. LTD.),AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD

ITA 1357/AHD/2024[2018-19]Status: Disposed1/10/2026AY 2018-19