← All Benches
ITAT Chandigarh Bench
6,739 judgments
SHAGUN SINGHAL,LUDHIANA vs PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), LUDHIANA, LUDHIANA
ITA 899/CHANDI/2026[2022-23]Status: Disposed1/10/2026AY 2022-23
HEMA EDUCATIONAL TRUST,NADAUN, HAMIRPUR, HIMACHAL PRADESH vs ITO EXEMPTIONS WARD SOLAN, HIMACHAL PRADESH
ITA 832/CHANDI/2026[2022-23]Status: Disposed1/10/2026AY 2022-23
SANJAY AGGARWAL,AMBALA vs DCIT/ACIT CENT-2, CHANDIGARH, CHANDIGARH
ITA 793/CHANDI/2026[2017-18]Status: Disposed1/10/2026AY 2017-18
RADIANT TEXTILES PRIVATE LIMITED, SAMANA,PATIALA vs THE PCIT, PATIALA, PATIALA
ITA 769/CHANDI/2026[2022-2023]Status: Disposed1/10/2026AY 2022-2023
HARVINDER KAUR,KHARAR vs INCOME TAX OFFICER WARD 6(1), CHANDIGARH, CHANDIGARH
ITA 740/CHANDI/2026[2013-14]Status: Disposed1/10/2026AY 2013-14
GAURAV SISSODIA,AMBALA vs INCOME TAX OFFICER, WARD-2, AMBALA, AMBALA
ITA 730/CHANDI/2026[2017-18]Status: Disposed1/10/2026AY 2017-18
SUKHMANI SOCIETY FOR CITIZEN SERVICES,SANGRUR vs ITO WARD SANGUR, SANGRUR
ITA 729/CHANDI/2026[2012-13]Status: Disposed1/10/2026AY 2012-13
SUDARSHAN JEANS PRIVATE LIMITED,MAHARASHTRA vs INCOME TAX OFFICER, WARD NO. 1, AMBALA, AMBALA
ITA 705/CHANDI/2026[2016-17]Status: Disposed1/10/2026AY 2016-17
SARA GARG,LUDHIANA vs ITO WARD 6(1), LUDHIANA, LUDHIANA
ITA 682/CHANDI/2026[2023-24]Status: Disposed1/10/2026AY 2023-24
SUDERSHAN KUMAR SAINI,CHANDIGARH vs ITO, AAYKAR BHAWAN,CHANDIGARH
ITA 673/CHANDI/2026[2019-20]Status: Disposed1/10/2026AY 2019-20
KARAJ SINGH,HARYANA vs PCIT (CENTRAL) GURGAON, GURGAON
ITA 642/CHANDI/2026[2022-23]Status: Disposed1/10/2026AY 2022-23
INCOME TAX OFFICER, YAMUNANAGAR vs DALJEET SINGH, YAMUNANAGAR
ITA 462/CHANDI/2026[2018-19]Status: Disposed1/10/2026AY 2018-19
SALESH TYAGI (DECEASED, THROUGH LEGAL HEIR SMT. SHALINI TYAGI, YAMUNA NAGAR,YAMUNA NAGAR vs INCOME TAX OFFICER, WARD-5, YAMUNA NAGAR., YAMUNA NAGAR
ITA 177/CHANDI/2026[2012-13]Status: Disposed1/10/2026AY 2012-13
SALESH TYAGI (DECEASED, THROUGH LEGAL HEIR SMT. SHALINI TYAGI, YAMUNA NAGAR,YAMUNA NAGAR vs INCOME TAX OFFICER, WARD-5, YAMUNA NAGAR., YAMUNA NAGAR
ITA 176/CHANDI/2026[2012-13]Status: Disposed1/10/2026AY 2012-13
MANJEET SINGH,CANADA vs ITO, CHENNAI
ITA 1423/CHANDI/2026[2019-20]Status: Disposed1/10/2026AY 2019-20
MANJEET SINGH,CANADA vs ITO, CHENNAI
ITA 1422/CHANDI/2026[2015-16]Status: Disposed1/10/2026AY 2015-16
SUKHMANI SOCIETY FOR CITIZEN SERVICES,SANGRUR vs ITO WARD SANGRUR, SANGRUR
ITA 1303/CHANDI/2026[2012-13]Status: Disposed1/10/2026AY 2012-13
MEENAKSHI SUD,CHANDIGARH vs INCOME TAX OFFICER, WARD 2(1),, CHANDIGARH
ITA 1146/CHANDI/2026[2013-14]Status: Disposed1/10/2026AY 2013-14
DEDICATED BROTHERS GROUP REGD,PATIALA,PUNJAB vs CIT(E), CHANDIGARH, CHANDIGARH
ITA 1091/CHANDI/2026[2027-28]Status: Disposed1/10/2026AY 2027-28
AKAL EDUCATIONAL SOCIETY,JALANDHAR vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH
ITA 1083/CHANDI/2026[2025-26]Status: Disposed1/10/2026AY 2025-26
