← All Benches
ITAT Chandigarh Bench
6,739 judgments
NEW T.C. & SONS,LUDHIANA vs INCOME TAX OFFICER, LUDHIANA
ITA 1622/CHANDI/2025[2024]Status: Disposed1/10/2026
NEW T.C. & SONS,LUDHIANA vs INCOME TAX OFFICER, LUDHIANA
ITA 1621/CHANDI/2025[2023]Status: Disposed1/10/2026
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY,MOHALI vs INCOME TAX OFFICER, WARD 6(1), MOHALI
ITA 636/CHANDI/2024[2021-22]Status: Disposed1/10/2026AY 2021-22
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 6(1), MOHALI
ITA 635/CHANDI/2024[2017-18]Status: Disposed1/10/2026AY 2017-18
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 6(1), MOHALI
ITA 634/CHANDI/2024[2016-17]Status: Disposed1/10/2026AY 2016-17
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 6(1), MOHALI
ITA 633/CHANDI/2024[2015-16]Status: Disposed1/10/2026AY 2015-16
BEANT SINGH (HUF),PATIALA vs ITO, W-4, PATIALA
ITA 607/CHANDI/2023[2011-12]Status: Disposed1/10/2026AY 2011-12
ROHITBHAI JIVRAMBHAI PATEL,VADODARA vs INCOME-TAX OFFICER, WARD 3(1)(2), VADODARA
ITA 679/AHD/2026[2018-19]Status: Disposed30/9/2026AY 2018-19
GAURAV HARSHADBHAI CHOKSHI,VADODARA vs THE ITO, WARD-1(2)(1), VADODARA
ITA 552/AHD/2026[2018-19]Status: Disposed30/9/2026AY 2018-19
ANKIT ATULKUMAR SHAH,AHMEDABAD vs ITO WARD 1(3)(1), AHMEDABAD
ITA 485/AHD/2026[2019-20]Status: Disposed30/9/2026AY 2019-20
INCOME TAX OFFICER WARD-7(2)(1) AHMEDABAD, AHMEDABAD vs PARAG CHANDULAL PARIKH, AHMEDABAD
ITA 431/AHD/2026[2019-20]Status: Disposed30/9/2026AY 2019-20
KAMLESHKUMAR PATEL,AHMEDABAD vs THE ITO, WARD-1(2)(3), AHMEDABAD
ITA 419/AHD/2026[2013-14]Status: Disposed30/9/2026AY 2013-14
ABDULAZIM ABDULRAHEMAN PATHAN,AHMEDABAD vs INCOME TAX OFFICER, WARD 1(2)(1), AHMEDABAD, AHMEDABAD
ITA 387/AHD/2026[2017-2018]Status: Disposed30/9/2026AY 2017-2018
DHCUBE INDUSTRIES PVT. LTD.,AHMEDABAD vs THE ITO, WARD-1(1)(1), AHMEDABAD
ITA 382/AHD/2026[2023-24]Status: Disposed30/9/2026AY 2023-24
SANDEEP SINGH,JIND vs INCOME TAX OFFICER, WARD 1, JIND, JIND
ITA 813/CHANDI/2026[2018-19]Status: Disposed30/9/2026AY 2018-19
SARDARNI MOHINDER KAUR CHARITABLE MEMORIAL TRUST,CHANDIGARH vs CIT EXEMPTION CHANDIGARH, CHANDIGARH
ITA 1062/CHANDI/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
SARDARNI MOHINDER KAUR CHARITABLE MEMORIAL TRUST,CHANDIGARH vs CIT EXEMPTION CHANDIGARH, CHANDIGARH
ITA 1061/CHANDI/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
SHREE BALAJI EDUCATIONAL AND WELFARE TRUST ,PALWAL vs CIT(E), CHANDIGARH
ITA 946/CHANDI/2026[2025-26]Status: Disposed30/9/2026AY 2025-26
SHREE BALAJI EDUCATIONAL AND WELFARE TRUST ,PALWAL vs CIT(E), CHANDIGARH
ITA 945/CHANDI/2026[2025-26]Status: Disposed30/9/2026AY 2025-26
BHARATKUMAR G PATEL ,AHMEDABAD vs THE ITO WARD - 3(2)(1), AHMEDABAD
ITA 568/AHD/2026[2016-17]Status: Disposed29/9/2026AY 2016-17
