← All Benches
ITAT Chandigarh Bench
6,746 judgments
DHCUBE INDUSTRIES PVT. LTD.,AHMEDABAD vs THE ITO, WARD-1(1)(1), AHMEDABAD
ITA 382/AHD/2026[2023-24]Status: Disposed30/9/2026AY 2023-24
SANDEEP SINGH,JIND vs INCOME TAX OFFICER, WARD 1, JIND, JIND
ITA 813/CHANDI/2026[2018-19]Status: Disposed30/9/2026AY 2018-19
SARDARNI MOHINDER KAUR CHARITABLE MEMORIAL TRUST,CHANDIGARH vs CIT EXEMPTION CHANDIGARH, CHANDIGARH
ITA 1062/CHANDI/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
SARDARNI MOHINDER KAUR CHARITABLE MEMORIAL TRUST,CHANDIGARH vs CIT EXEMPTION CHANDIGARH, CHANDIGARH
ITA 1061/CHANDI/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
SHREE BALAJI EDUCATIONAL AND WELFARE TRUST ,PALWAL vs CIT(E), CHANDIGARH
ITA 946/CHANDI/2026[2025-26]Status: Disposed30/9/2026AY 2025-26
SHREE BALAJI EDUCATIONAL AND WELFARE TRUST ,PALWAL vs CIT(E), CHANDIGARH
ITA 945/CHANDI/2026[2025-26]Status: Disposed30/9/2026AY 2025-26
BHARATKUMAR G PATEL ,AHMEDABAD vs THE ITO WARD - 3(2)(1), AHMEDABAD
ITA 568/AHD/2026[2016-17]Status: Disposed29/9/2026AY 2016-17
MANISHKUMAR JAYANTILAL SONI,KAPADWANJ vs INCOME TAX OFFICER, WARD -1 , NADIAD., NADIAD.
ITA 558/AHD/2026[2012-13]Status: Disposed29/9/2026AY 2012-13
SHRI DASHA PALIVAL BRAHMAN GYATI TRUST,BHAVNAGAR vs THE CIT(EXEMPTION), AHMEDABAD
ITA 46/AHD/2026[NA]Status: Disposed29/9/2026
SHRI DASHA PALIVAL BRAHMAN GYATI TRUST,BHAVNAGAR vs THE CIT(EXEMPTION), AHMEDABAD
ITA 45/AHD/2026[NA]Status: Disposed29/9/2026
NAVEEN BANSAL,HARYANA vs INCOME TAX OFFICER, WARD NO. 1, SIRSA, SIRSA
ITA 794/CHANDI/2026[2019-20]Status: Disposed29/9/2026AY 2019-20
MADANJEET SINGH,FATEHGARH SAHIB vs INCOME TAX OFFICER, WARD SIRHIND
ITA 1740/CHANDI/2025[2017-18]Status: Disposed29/9/2026AY 2017-18
M/S MALWA GRAMIN BANK NOW KNOWN AS PUNJAB GRAMIN BANK,SANGRUR vs DCIT, SANGRUR
ITA 283/CHANDI/2019[2015-16]Status: Disposed29/9/2026AY 2015-16
M/S THE MALWA GRAMIN BANK,SANGRUR vs ACIT, CIRCLE, SANGRUR
ITA 1181/CHANDI/2018[2014-15]Status: Disposed29/9/2026AY 2014-15
M/S THE MALWA GRAMIN BANK,SANGRUR vs DY COMMISSIONER OF INCOME TAX, SANGRUR
ITA 156/CHANDI/2017[2011-12]Status: Disposed29/9/2026AY 2011-12
IMRAN KHAN,CHANDIGARH vs THE COMMISSIONER OF INCOME TAX APPEALS, DELHI
ITA 689/CHANDI/2026[2016-17]Status: Disposed28/9/2026AY 2016-17
IMRAN KHAN,MANIMAJRA vs THE COMMISSIONER OF INCOME TAX APPEALS, NFAC DELHI
ITA 688/CHANDI/2026[2016-17]Status: Disposed28/9/2026AY 2016-17
IMRAN KHAN,CHANDIGARH vs CIT(A), DELHI
ITA 687/CHANDI/2026[2016-17]Status: Disposed28/9/2026AY 2016-17
IMRAN KHAN,CHANDIGARH vs THE COMMISSIONER OF INCOME TAX APPEALS, DELHI
ITA 686/CHANDI/2026[2016-17]Status: Disposed28/9/2026AY 2016-17
RAGHU NATH RAI MEMORIAL EDUCATIONAL CHARITABLE TRUST REGD,MOHALI, PUNJAB vs CIT(EXEMPTIONS),, CHANDIGARH
ITA 884/CHANDI/2026[2027-28]Status: Disposed28/9/2026AY 2027-28
