← All Benches
ITAT Chandigarh Bench
6,746 judgments
RAGHU NATH RAI MEMORIAL EDUCATIONAL CHARITABLE TRUST,MOHALI, PUNJAB vs CIT(E) ,, CHANDIGARH
ITA 883/CHANDI/2026[2022-23]Status: Disposed28/9/2026AY 2022-23
SANJEEV CHOPRA,MOHALI vs INCOME TAX OFFICER, WARD (1), MOHALI
ITA 524/CHANDI/2026[2017-18]Status: Disposed28/9/2026AY 2017-18
P D MEMORIAL RELIGIOUS AND EDUCATIONAL ASSOCIATION,,BAHADURGARH vs DCIT (EXEMPTION) CIRCLE-2, CHANDIGARH
ITA 932/CHANDI/2025[2021-22]Status: Disposed28/9/2026AY 2021-22
MAHASHE RESORTS PRIVATE LIMMITED,SHIMLA vs DCIT CC SHIMLA, SHIMLA
ITA 1200/CHANDI/2025[2017-18]Status: Disposed28/9/2026AY 2017-18
ASSAM WOOD AND ALLIED PRODUCTS,JAGADHRI, YAMUNA NAGAR vs INCOME TAX OFFICE, WARD-1, YAMUNA NAGAR, YAMUNA NAGAR
ITA 1031/CHANDI/2025[2014-15]Status: Disposed28/9/2026AY 2014-15
SPRAY ENGINEERING DEVICES LIMITED,CHANDIGARH vs ITOACITDCIT-NFAC, NATIONAL FACELSEE ASSESSMENT CENTRE
ITA 885/CHANDI/2024[AY 2013-14]Status: Disposed28/9/2026
RKKR FOUNDATION,CHANDIGARH vs DCIT, EXEMPTION CIRCLE 1, CHANDIGARH, CHANDIGARH
ITA 477/CHANDI/2024[2018-19]Status: Disposed28/9/2026AY 2018-19
M/S NAHAR INDUSTRIAL ENTERPRISES LTD.,LUDHIANA vs ACIT,CIRCLE-1, LUDHIANA
ITA 712/CHANDI/2022[2012-13]Status: Disposed28/9/2026AY 2012-13
PRANAV PRAKASHCHANDRA KANSARA,AHMEDABAD vs ITO WARD 5 3 2 AHMEDABAD, AAYAKAR BHAVAN VEJALPUR
ITA 911/AHD/2026[2013-14]Status: Disposed24/9/2026AY 2013-14
ASIA PACIFIC RESOURCES PRIVATE LIMITED ,AHMEDABAD vs INCOME TAX OFFICER WARD 1(1)(3), AHMEDABAD
ITA 478/AHD/2026[2014-15]Status: Disposed24/9/2026AY 2014-15
ASIA PACIFIC RESOURCES PRIVATE LIMITED,AHMEDABAD vs INCOME TAX OFFICER WARD 1(1)(3), AHMEDABAD
ITA 477/AHD/2026[2013-14]Status: Disposed24/9/2026AY 2013-14
AAKASHDEEP FARMS PVT. LTD.,AHMEDABAD vs THE ITO, WARD-1(1)(1), AHMEDABAD
ITA 115/AHD/2026[2020-21]Status: Disposed24/9/2026AY 2020-21
CHANCHAL BUILDCON,AHMEDABAD vs ITO.WD-6(1)(1), AHMEDABAD, AHMEDABAD
ITA 1038/AHD/2026[2018-19]Status: Disposed24/9/2026AY 2018-19
PRAKASH CHEMICALS INTERNATIONAL PRIVATE LIMITED,VADODARA vs ACIT,CENTRAL CIRCLE-3(PREVIOUSLY CIRCLE-2(1)(2)), VADODARA
ITA 2495/AHD/2025[2016-17]Status: Disposed24/9/2026AY 2016-17
AADI PROCON PRIVATE LIMITED,NAVRANPURA vs INCOME TAX OFFICE WARD 1(1)(1), AHMEDABAD, AMBAWADI
ITA 1403/AHD/2025[2016-17]Status: Disposed24/9/2026AY 2016-17
IMC SOCIETY OF ITI GOVT CENTRAL CRAFTS INSTITUTE FOR WOMEN SEC 11 C CHD,CHANDIGARH vs INCOME TAX OFFICER, EXEMPTION WARD, CHANDIGARH, CHANDIGARH
ITA 1850/CHANDI/2025[2017-18]Status: Disposed24/9/2026AY 2017-18
SAUMYAAFINCAP,AHMEDABAD vs ASST. UNIT. INCOME TAX DEPT. (PRESENT JURI.ITO, WARD 1(1)(3), AHEMEDABAD), VIJALPUR,AHMEDABAD
ITA 957/AHD/2026[2015-16]Status: Disposed23/9/2026AY 2015-16
HIMAN JAYANTBHAI PARIKH,AHMEDABAD vs THE ITO, WARD-3(3)(2), AHMEDABAD
ITA 420/AHD/2026[2017-18]Status: Disposed23/9/2026AY 2017-18
MAHIKA INFRA LLP,AHMEDABAD vs INCOME TAX OFFICE, AHMEDABAD
ITA 1098/AHD/2026[2022-23]Status: Disposed23/9/2026AY 2022-23
DHIREN B PATEL,AHMEDABAD vs DCIT, CIRCLE (INT. TAXN) 1, AHM, AHMEDABAD
ITA 2380/AHD/2025[2017-18]Status: Disposed23/9/2026AY 2017-18
