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ITAT Chandigarh Bench
6,746 judgments
RANDHIR SINGH,YAMUNANAGAR vs ITO, YAMUNANAGAR
ITA 661/CHANDI/2026[2017-18]Status: Disposed22/9/2026AY 2017-18
VINOD KUMAR, SIRSA,HARYANA vs INCOME TAX OFFICER WARD-1, SIRSA, HARYANA
ITA 787/CHANDI/2025[2021-2022]Status: Disposed22/9/2026AY 2021-2022
SCOTT EDIL ADVANCE RESEARCH LABORATORIES AND EDUCATION LIMITED,CHANDIGARH vs DCIT/ACIT(CEN)-1 CHD, CHANDIGARH
ITA 1542/CHANDI/2025[2016-17]Status: Disposed22/9/2026AY 2016-17
SCOTT EDIL ADVANCE RESEARCH LABORATORIES AND EDUCATION LIMITED,CHANDIGARH vs DCIT/ACIT(CEN)-1 CHD, CHANDIGARH
ITA 1541/CHANDI/2025[2015-16]Status: Disposed22/9/2026AY 2015-16
SCOTT EDIL ADVANCE RESEARCH LABORATORIES AND EDUCATION LIMITED,CHANDIGARH vs DCIT/ACIT(CEN)-1 CHD, CHANDIGARH
ITA 1540/CHANDI/2025[2014-15]Status: Disposed22/9/2026AY 2014-15
NARINDER SINGH, CHANDIGARH,CHANDIGARH vs THE PCIT-1 CHANDIGARH, CHANDIGARH
ITA 1002/CHANDI/2025[2021-2022]Status: Disposed22/9/2026AY 2021-2022
NISHAN SINGH,FATEHABAD vs ITO WARD-1, FATEHABAD, FATEHABAD
ITA 636/CHANDI/2026[2009-10]Status: Disposed21/9/2026AY 2009-10
NISHAN SINGH,FATEHBAD vs ITO WARD-1, FATEHBAD, FATEHBAD
ITA 616/CHANDI/2026[2013-14]Status: Disposed21/9/2026AY 2013-14
TARA RIPU DAMANPAL TRUST, KURUKSHETRA,KURUKSHETRA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 1276/CHANDI/2026[2026-2027]Status: Disposed21/9/2026AY 2026-2027
TARA RIPU DAMANPAL TRUST, KURUKSHETRA,KURUKSHETRA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 1247/CHANDI/2026[2026-2027]Status: Disposed21/9/2026AY 2026-2027
JASMER FOODS PRIVATE LIMITED,KURUKSHETRA vs INCOME TAX OFFICER WARD-1, KURUKSHETRA
ITA 878/CHANDI/2025[2013-14]Status: Disposed21/9/2026AY 2013-14
MOHINDER SINGH,SANGRUR vs INCOME TAX OFFICER, SANGRUR, SANGRUR
ITA 500/CHANDI/2026[2022-23]Status: Disposed18/9/2026AY 2022-23
DEEPAK JAIN,LUDHIANA vs INCOME TAX OFFICER, WARD-7(1), LUDHIANA, LUDHIANA
ITA 1220/CHANDI/2025[2012-13]Status: Disposed18/9/2026AY 2012-13
SUKHVIR SINGH,MOHALI, PUNJAB vs INCOME TAX OFFICER, CHANDIGARH
ITA 773/CHANDI/2026[2017-18]Status: Disposed17/9/2026AY 2017-18
SURINDER KAUR, PATIALA,PATIALA vs JAO INCOME TAX OFFICER WARD-5, PATIALA, PATIALA
ITA 733/CHANDI/2026[2017-2018]Status: Disposed17/9/2026AY 2017-2018
SURINDER KAUR, PATIALA,PATIALA vs JAO INCOME TAX OFFICER WARD-5, PATIALA, PATIALA
ITA 732/CHANDI/2026[2016-2017]Status: Disposed17/9/2026AY 2016-2017
RAM BHAJ,KHANAURI vs INCOME TAX OFFICER, SUNAM ROAD, SANGRUR
ITA 582/CHANDI/2026[2015-16]Status: Disposed17/9/2026AY 2015-16
SETH JAI PARKASH POLYTECHNIC SOCIETY,YAMUNA NAGAR, HARYANA vs DY COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE-2, CHANDIGARH, CHANDIGARH
ITA 459/CHANDI/2026[2016-17 ]Status: Disposed17/9/2026
INCOME TAX OFFICER, MOHALI vs GAGANJIT KAUR, MOHALI
ITA 492/CHANDI/2025[2019-20]Status: Disposed17/9/2026AY 2019-20
VRINDAVAN GARDENS,PUNJAB vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE PANCHKULA, PANCHKULA
ITA 703/CHANDI/2023[2013-14]Status: Disposed17/9/2026AY 2013-14
