← All Benches
ITAT Chandigarh Bench
6,746 judgments
HARMAIL SINGH L/H OF LATE HARNEK SINGH,VILLAGE MATORDA vs INCOME TAX OFFICER, NABHA, NABHA
ITA 593/CHANDI/2026[2011-12]Status: Disposed16/9/2026AY 2011-12
STEPHEN RODRIGUES, ACIT, PATIALA vs ASHOK KUMAR KAUSHIK, DERA BASSI
ITA 396/CHANDI/2026[2018-19]Status: Disposed16/9/2026AY 2018-19
STEPHEN RODRIGUES, ACIT, PATIALA vs ASHOK KUMAR KAUSHIK, DERABASSI
ITA 395/CHANDI/2026[2017-18]Status: Disposed16/9/2026AY 2017-18
ADD RAM,NEAR HANUMAN MANDIR, NANUANA TEHSIL RANIA vs INCOME TAX OFFICE, HUDA OFFICE SIRSA
ITA 292/CHANDI/2025[2017-18]Status: Disposed16/9/2026AY 2017-18
RAJINDER SINGH NEGI,SHIMLA vs ASSTT. COMMISSIONER OF INCOME TAX, SHIMLA
ITA 439/CHANDI/2026[2015-16]Status: Disposed11/9/2026AY 2015-16
PENSION AND GRATUITY FUND TRUST,DHARMASHALA vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
ITA 935/CHANDI/2025[2017-18]Status: Disposed11/9/2026AY 2017-18
PENSION AND GRATUITY FUND TRUST,DHARAMSHALA vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
ITA 934/CHANDI/2025[2013-14]Status: Disposed11/9/2026AY 2013-14
PENSION AND GRATUITY FUND TRUST,DHARAMSHALA vs COMMISSIONER OF INCOME-TAX(APPEALS), DELHI
ITA 933/CHANDI/2025[2012-13]Status: Disposed11/9/2026AY 2012-13
BALJEET SINGH, RAJPURA,RAJPURA vs JAO ITO WARD SIRHIND, SIRHIND
ITA 596/CHANDI/2026[2013-2014]Status: Disposed10/9/2026AY 2013-2014
RAJBALA CHAUDHRY,AMBALA, HARYANA vs ITO WARD-1, AMBALA, HARYANA
ITA 586/CHANDI/2026[2018-19]Status: Disposed10/9/2026AY 2018-19
SYNERGY TELECOMMUNICATIONS, MOHALI,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX CC-2, CHANDIGARH
ITA 1336/CHANDI/2025[2015-2016]Status: Disposed10/9/2026AY 2015-2016
AJAY KUMAR,RAJPURA, PATIALA. vs INCOME TAX OFFICER, WARD RAJPURA, PATIALA, PUNJAB, WARD RAJPURA, PATIALA, PUNJAB
ITA 354/CHANDI/2024[2017-18]Status: Disposed10/9/2026AY 2017-18
INDERPREET SINGH,PAYAL, LUDHIANA vs ITO-WARD 1, KHANNA, KHANNA
ITA 983/CHANDI/2026[2018-2019]Status: Disposed9/9/2026AY 2018-2019
INDERPREET SINGH,LUDHIANA vs ITO-WARD 1, KHANNA, KHANNA
ITA 982/CHANDI/2026[2018-2019]Status: Disposed9/9/2026AY 2018-2019
INDERPREET SINGH,LUDHIANA vs ITO, WARD 1, KHANNA
ITA 867/CHANDI/2026[2018-2019]Status: Disposed9/9/2026AY 2018-2019
AMBER ENTERPRISES INDIA LIMITED, RAJPURA,PATIALA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, PATIALA, PATIALA
ITA 841/CHANDI/2026[2022-23]Status: Disposed9/9/2026AY 2022-23
VIJAY KUMAR MITTAL,KALKA vs ITO PARWANOO, PARWANOO
ITA 818/CHANDI/2026[2010-11]Status: Disposed9/9/2026AY 2010-11
RAJ KISHAN AND COMPANY,CHANDIGARH vs ITO WARD 2(1), CHANDIGARH, CHANDIGARH
ITA 816/CHANDI/2026[2013-14]Status: Disposed9/9/2026AY 2013-14
DIVAM KHULA AASMAN,LUDHIANA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 805/CHANDI/2026[2025-26]Status: Disposed9/9/2026AY 2025-26
DIVAM KHULA AASMAN,LUDHIANA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 804/CHANDI/2026[2025-26]Status: Disposed9/9/2026AY 2025-26
