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ITAT Chandigarh Bench
6,746 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PATIALA, PATIALA vs GAGAN KAKKAR, RAJPURA
ITA 549/CHANDI/2026[2019-20]Status: Disposed9/9/2026AY 2019-20
KAMLA DEVI, KANGRA,KANGRA vs JAO THE INCOME TAX OFFICER, DHARAMSHALA, DHARAMSHALA
ITA 433/CHANDI/2026[2019-2020]Status: Disposed9/9/2026AY 2019-2020
SANJAY AWASTHI,BHAWARNA vs INCOME TAX OFFICER, AAYKAR BHAWAN PALAMPUR
ITA 1015/CHANDI/2026[2024-2025]Status: Disposed9/9/2026AY 2024-2025
AJANTA EDUCATIONAL CENTRE,AMRITSAR vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
ITA 1007/CHANDI/2026[2016-2017]Status: Disposed9/9/2026AY 2016-2017
L. B. WINES PRIVATE LIMITED,LUDHIANA vs INCOME TAX OFFICER, WARD-7(1), LUDHIANA, LUDHIANA
ITA 1664/CHANDI/2025[2016-17]Status: Disposed9/9/2026AY 2016-17
ASHWANI KUMAR,C/O HOTEL MALABAR vs PROPRIETOR, ITO MANDI
ITA 651/CHANDI/2024[2014-15]Status: Disposed9/9/2026AY 2014-15
KANTA DEVI,KURUKSHETRA, HARYANA vs INCOME TAX OFFICER, KURUKSHETRA, HARYANA
ITA 1116/CHANDI/2024[2012-13]Status: Disposed9/9/2026AY 2012-13
BALWINDER SINGH,MANDI GOBINDGARH vs INCOME TAX OFFICE, MANDI GOBINDGARH
ITA 624/CHANDI/2023[2017-18]Status: Disposed9/9/2026AY 2017-18
GOBIND BANSAL CHARITABLE TRUST,BARNALA vs CIT EXEMPTION, CHANDIGARH
ITA 831/CHANDI/2026[2027-28]Status: Disposed8/9/2026AY 2027-28
GOBIND BANSAL CHARITABLE TRUST,BARNALA vs CIT EXEMPTION, CHANDIGARH
ITA 830/CHANDI/2026[2027-28]Status: Disposed8/9/2026AY 2027-28
DRUVESHWAR MAHADEV MANDIR AVM BHAGSUNAG MANDIR BHAGSU CHARITABALE SOCIETY,HIMACHAL PRADESH vs CIT (E), CHANDIGARH, CHANDIGARH
ITA 828/CHANDI/2026[2024-25]Status: Disposed8/9/2026AY 2024-25
AASHUTOSH CHARITABLE TRUST OF EDUCATIONAL AND MEDICAL SCIENCES,HARYANA vs CIT EXEMPTIONS, AMBALA
ITA 803/CHANDI/2026[2026-27]Status: Disposed8/9/2026AY 2026-27
SUNIL GARG,JANAKPURI, LUDHIANA vs INCOME TAX OFFICER WARD 2(1), RISHI NAGAR, LUDHIANA
ITA 789/CHANDI/2026[2022-23]Status: Disposed8/9/2026AY 2022-23
AMARJIT SINGH GREWAL,LUDHIANA vs ITO, JAGRAON
ITA 564/CHANDI/2026[2012-2013]Status: Disposed8/9/2026AY 2012-2013
HUKAM CHAND,HIMACHAL PRADESH vs ITO, PARWANOO, PARWANOO
ITA 1662/CHANDI/2025[AY 2013-14]Status: Disposed8/9/2026
M/S BOSS GEARS LIMITETD,LUDHIANA vs PR.CIT-1, LUDHIANA
ITA 153/CHANDI/2021[2016-17]Status: Disposed8/9/2026AY 2016-17
DUGLI DEVI,MANALI vs INCOME TAX OFFICER, KULLU, MANALI
ITA 535/CHANDI/2026[2020-21]Status: Disposed4/9/2026AY 2020-21
SHRI RAM JAN KALYAN SHIKSHA SAMITI,JAGADHRI, YAMUNA NAGAR vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH
ITA 461/CHANDI/2026[2026-27]Status: Disposed3/9/2026AY 2026-27
SHRI RAM JAN KALYAN SHIKSHA SAMITI,JAGADHRI, YAMUNAGAR vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 377/CHANDI/2026[2026-27]Status: Disposed3/9/2026AY 2026-27
ST JOSEPH EDUCATIONAL SOCIETY,AMBALA, HARYANA vs INCOME TAX OFFICER, EXEMPTIONS WARD, AMBALA, AMBALA
ITA 1764/CHANDI/2025[2015-16]Status: Disposed3/9/2026AY 2015-16