SHRI RAM JAN KALYAN SHIKSHA SAMITI ,JAGADHRI, YAMUNAGAR vs. COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH , CHANDIGARH
No AI summary yet for this case.
Income Tax Appellate Tribunal, DIVISION BENCH, ‘’ CHANDIGARH
Before: SHRI LALIET KUMAR & SHRI VIJAY VARMA
PER LALIET KUMAR, JM
Both the appeals have been filed by the assessee against the separate order of the ld. Commissioner of Income Tax
(Exemptions)Chandigarh [in short ‘the CIT (E)’] dated 20.01.2026 for assessment year 2026-27. Both the appeals were heard together and are disposed of by a common order for the sake of convenience.
This appeal by the assessee is directed against the order dated
2026 passed by the learned Commissioner of Income-tax
ITA-377 & 461/CHD/2026 A.Y. 2026-27 2
(Exemptions), Chandigarh [“ld. CIT(E
The order continues below.
Read the full judgment
A free account opens 10 full judgments a month. Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.