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ITAT Chandigarh Bench

6,746 judgments

DHRUVE PANDOVE CRICKET TRUST,PATIALA vs CIT (EXEMPTIONS), CHANDIGARH

ITA 272/CHANDI/2023[2023-24]Status: Disposed2/4/2024AY 2023-24

SHRI SANJAY GARG (Judicial Member), SHRI VIKRAM SINGH YADAV (Accountant Member)

VIDYA JYOTI CHARITABLE TRUST,FATEHGARH SAHIB vs CIT (EXEMPTIONS), CHANDIGARH

ITA 221/CHANDI/2023[2023-24]Status: Disposed2/4/2024AY 2023-24

SHRI A.D. JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

VIDYA JYOTI CHARITABLE TRUST ,MANDI GOBINDGARH vs CIT (EXEMPTIONS), CHANDIGARH

ITA 220/CHANDI/2023[2023-24]Status: Disposed2/4/2024AY 2023-24

SHRI A.D. JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

WINDLAS JEWELLERS,AMBALA, HARYANA vs INCOME TAX OFFICER, WARD-2, AMBALA, AMBALA, HARYANA

ITA 821/CHANDI/2023[2017-18]Status: Disposed1/4/2024AY 2017-18

SHRI SANJAY GARG (Judicial Member), SHRI VIKRAM SINGH YADAV (Accountant Member)

DEEPAK KUMAR,KURUKSHETRA vs ITO, WARD 1, KURUKSHETRA

ITA 650/CHANDI/2023[2017-18]Status: Disposed1/4/2024AY 2017-18

SHRI A.D. JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

MOONLIGHT PROPERTIES PRIVATE LIMITED,MOHALI vs ACIT, CC-II, CHANDIGARH

ITA 216/CHANDI/2023[2014-15]Status: Disposed1/4/2024AY 2014-15

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

ITO, WARD, PARWANOO vs M/S PREETHI HIMACHAL & COMPANY, NALAGARH

ITA 640/CHANDI/2022[2017-18]Status: Disposed1/4/2024AY 2017-18

SHRI SANJAY GARG (Judicial Member), SHRI VIKRAM SINGH YADAV (Accountant Member)

ITO, WARD, PARWANOO vs M/S PREETHI HIMACHAL & COMPANY, NALAGARH

ITA 639/CHANDI/2022[2017-18]Status: Disposed1/4/2024AY 2017-18

SHRI SANJAY GARG (Judicial Member), SHRI VIKRAM SINGH YADAV (Accountant Member)

M/S JASHAN FINLEASE LTD.,KHANNA vs DCIT, CC-1, LUDHIANA

ITA 132/CHANDI/2023[2019-20]Status: Disposed28/3/2024AY 2019-20

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

HIMACHAL PRADESH TECHNICAL UNIVERSITY ,HAMIRPUR vs CIT(E), CHANDIGARH

ITA 115/CHANDI/2020[-]Status: Disposed28/3/2024

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SHRI INDER SINGH CHANDEL,BILASPUR vs ITO, WARD, BILASPUR

ITA 318/CHANDI/2023[2018-19]Status: Disposed27/3/2024AY 2018-19

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. MARTIN EKKA S/O SH. LALSAY EKKA,PANCHKULA vs ITO, WARD -1, PANCHKULA

ITA 281/CHANDI/2023[2017-18]Status: Disposed27/3/2024AY 2017-18

SH. SANJAY GARG (Judicial Member)

SEO LEHENGA HOUSE,JAGRAON vs DCIT CENTRAL CIRCLE(3) , LUDHIANA

ITA 618/CHANDI/2022[2018-2019]Status: Disposed27/3/2024AY 2018-2019

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SEO BRIDAL STUDIO PVT LTD,LUDHIANA vs DCIT CENTRAL CIRCLE(3), LUDHIANA

ITA 617/CHANDI/2022[2018-2019]Status: Disposed27/3/2024AY 2018-2019

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S SEO LEHENGA HOUSE,JAGRAON vs DCIT, CENTRAL CIRCLE -3, LUDHIANA

ITA 310/CHANDI/2022[2017-2018]Status: Disposed27/3/2024AY 2017-2018

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S SEO LEHENGA HOUSE,JAGRAON vs DCIT, CENTRAL CIRCLE-3, LUDHIANA

ITA 309/CHANDI/2022[2016-2017]Status: Disposed27/3/2024AY 2016-2017

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S SEO LEHENGA HOUSE,JAGRAON vs DCIT, CENTRAL CIRCLE-3, LUDHIANA

ITA 308/CHANDI/2022[2015-2016]Status: Disposed27/3/2024AY 2015-2016

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S SEO LEHENGA HOUSE,JAGRAON vs DCIT-CENTRAL CIRCLE-3, LUDHIANA

ITA 307/CHANDI/2022[2013-2014]Status: Disposed27/3/2024AY 2013-2014

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

MRS. KIRAN BALA,LUDHIANA vs DCIT, CC-III, LUDHIANA

ITA 254/CHANDI/2023[2019-20]Status: Disposed26/3/2024AY 2019-20

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

FASHION ZONE,LUDHIANA vs JCIT, WARD III(2), LUDHIANA

ITA 331/CHANDI/2023[2017-18]Status: Disposed20/3/2024AY 2017-18

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)