ITAT Chandigarh Bench

6,746 judgments

SH. PARSHOTAM LAL,LUDHIANA vs DCIT, CC-1, LUDHIANA

ITA 106/CHANDI/2023[2015-16]Status: Disposed15/4/2024AY 2015-16

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. PARSHOTAM LAL,LUDHIANA vs DCIT, CC-1, LUDHIANA

ITA 105/CHANDI/2023[2014-15]Status: Disposed15/4/2024AY 2014-15

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. DARSHAN SINGH,CHANDIGARH vs ITO, WARD-5(5), CHANDIGARH

ITA 632/CHANDI/2022[2013-14]Status: Disposed15/4/2024AY 2013-14

SHRI. VIKRAM SINGH YADAV (Accountant Member)

SHRI RAKESH KUMAR KATARIA,CHANDIGARH vs DCIT-CC-1, CHANDIGARH

ITA 159/CHANDI/2020[2012-13]Status: Disposed15/4/2024AY 2012-13

SHRI A.D. JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH vs ESSIX BIOSCIENCES LIMITED, CHANDIGARH

ITA 534/CHANDI/2023[2014-15]Status: Disposed12/4/2024AY 2014-15

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

M/S GARG FURNACE LTD.,LUDHIANA vs DCIT, CC-3, LUDHIANA

ITA 382/CHANDI/2023[2017-18]Status: Disposed10/4/2024AY 2017-18

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

SH. DARSHAN SINGH S/O SH. DALIP SINGH,LUDHIANA vs I.T.O., WARD -3(5),, LUDHIANA

ITA 399/CHANDI/2021[2010-11]Status: Disposed10/4/2024AY 2010-11

SHRI. VIKRAM SINGH YADAV (Accountant Member)

SHRI SAHIB DAYAL JI SULAHKUL SATSANG TRUST,AMBALA vs ITO, WARD-2, AMBALA

ITA 428/CHANDI/2023[2022-23]Status: Disposed9/4/2024AY 2022-23

SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S JSTI TRANSFORMERS PVT. LTD.,BADDI vs ITO, WARD, BADDI

ITA 56/CHANDI/2023[2017-18]Status: Disposed5/4/2024AY 2017-18

SHRI. SANJAY GARG (Judicial Member), SHRI. VIKRAM SINGH YADAV (Accountant Member)

KALATTAR SINGH,AMBALA vs CIT(APPEALS), NATIONAL FACELESS APPEAL CENTRE

ITA 453/CHANDI/2023[2017-2018]Status: Disposed5/4/2024AY 2017-2018

SHRI. SANJAY GARG (Judicial Member), SHRI. VIKRAM SINGH YADAV (Accountant Member)

HARBANS SINGH SADHIORA,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2 LUDHIANA, LUDHIANA

ITA 609/CHANDI/2023[2019-2020]Status: Disposed4/4/2024AY 2019-2020

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SANT SHIROMANI ICCHA PURTI SHRI BALAJI CHARITABLE TRUST,BALAJI COLONY, JAKHAL ROAD vs CIT (EXEMPTION), CHANDIGARH, AAYAKAR BHAWAN

ITA 572/CHANDI/2023[2023-24]Status: Disposed4/4/2024AY 2023-24

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SANJEEV KUMAR THROUGH LEGAL HEIR,FARIDKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-I LUDHIANA

ITA 545/CHANDI/2023[2018-2019]Status: Disposed4/4/2024AY 2018-2019

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

TIRLOKI NATH FOUNDATION,CHANDIGARH vs CIT EXEMPTIONS, CHANDIGARH

ITA 380/CHANDI/2023[2023-24]Status: Disposed4/4/2024AY 2023-24

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. AVTAR SINGH,CHANDIGARH vs ITO, W-2(5), CHANDIGARH

ITA 389/CHANDI/2023[2017-18]Status: Disposed3/4/2024AY 2017-18

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

M/S HIGHLAND PARK HOMES,PANCHKULA vs DCIT, CIRCLE, PANCHKULA

ITA 316/CHANDI/2023[2018-19]Status: Disposed3/4/2024AY 2018-19

SHRI SANJAY GARG (Judicial Member), SHRI VIKRAM SINGH YADAV (Accountant Member)

M/S HIMUDA,SHIMLA vs ACIT, CIRCLE, SHIMLA

ITA 17/CHANDI/2023[2017-18]Status: Disposed3/4/2024AY 2017-18

SHRI SANJAY GARG (Judicial Member), SHRI VIKRAM SINGH YADAV (Accountant Member)

IDREAM SOCIAL EDTECH FOUNDATION,PANCHKULA vs CIT(E), CHANDIGARH

ITA 809/CHANDI/2023[2024-25]Status: Disposed2/4/2024AY 2024-25

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

IDREAM SOCIAL EDTECH FOUNDATION,PANCHKULA vs CIT(E), CHANDIGARH

ITA 808/CHANDI/2023[2021-22]Status: Disposed2/4/2024AY 2021-22

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

SH. KRISHAN LAL S/O SH. GURDEV LAL,SANGRUR vs ITO,WARD, SANGRUR

ITA 284/CHANDI/2023[2012-2013]Status: Disposed2/4/2024AY 2012-2013

SHRI A.D. JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)