ITAT Chandigarh Bench

6,746 judgments

ASHISH SOOD,ZIRAKPUR vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), CHANDIGARH, CHANDIGARH

ITA 747/CHANDI/2023[2020-21]Status: Disposed23/4/2024AY 2020-21

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

NAYI PEHAL WELFARE SOCIETY,PANIPAT vs CIT(E), CHANDIGARH

ITA 597/CHANDI/2023[--]Status: Disposed23/4/2024

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

NRG SEVA SAMITI,GURERA VILLAGE vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH

ITA 575/CHANDI/2023[2023-24]Status: Disposed23/4/2024AY 2023-24

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

MANISHA PRASHAR,KHARAR vs ITO, WARD-6(4), MOHALI

ITA 462/CHANDI/2023[2012-13]Status: Disposed23/4/2024AY 2012-13

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

GEETA RANI,KURUKSHETRA vs ITO, WARD 1, KURUKSHETRA

ITA 459/CHANDI/2023[2018-19]Status: Disposed23/4/2024AY 2018-19

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

THE MANDEBAR PRIMARY AGRICULTURE CO-OPERATIVE SOCIETY LIMITED,YAMUNANAGAR vs ITO, WARD -5, YAMUNA NAGAR

ITA 306/CHANDI/2023[2020-21]Status: Disposed23/4/2024AY 2020-21

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

RACHIT AGGARWAL (PROP.) ASHOK KUMAR GUPTA & CO.,LUDHIANA vs ITO, WARD II(2), LUDHIANA

ITA 858/CHANDI/2023[2017-18]Status: Disposed22/4/2024AY 2017-18

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

DCIT, CC-III, LUDHIANA vs M/S GANESHAY OVERSEAS INDUSTRIES LTD, CHANDIGARH

ITA 253/CHANDI/2023[2018-19]Status: Disposed22/4/2024AY 2018-19

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

DCIT, CIRCLE -1, LUDHIANA vs M/S VIDHATA INDUSTRIES PRIVATE LIMITED, LUDHIANA

ITA 214/CHANDI/2023[2017-18]Status: Disposed22/4/2024AY 2017-18

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

M/S GANESHAY OVERSEAS INDUSTRIES LTD.,CHANDIGARH vs DCIT, CC-1, CHANDIGARH

ITA 200/CHANDI/2023[2012-13]Status: Disposed22/4/2024AY 2012-13

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

M/S STATE BANK OF PATIALA,PATIALA vs ITO, (TDS), PATIALA

ITA 1/CHANDI/2020[2016-17]Status: Disposed22/4/2024AY 2016-17

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

GURJEET SINGH,KURUSHETRA vs .INCOME TAX OFFICER, INCOME TAX DEPARTMENT

ITA 751/CHANDI/2023[2018-2019]Status: Disposed19/4/2024AY 2018-2019

SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

AMITA MITTAL ,ROPAR vs THE INCOME TAX OFFICER, WARD-2(2), ROPAR, ROPAR

ITA 741/CHANDI/2023[2012-13]Status: Disposed19/4/2024AY 2012-13

SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

M/S SHREE GANESH JEWELLERS LIMITED,LUDHIANA vs ACIT, CIRCLE V(1), LUDHIANA

ITA 172/CHANDI/2023[2017-18]Status: Disposed18/4/2024AY 2017-18

SHRI. VIKRAM SINGH YADAV (Accountant Member)

MANDEEP SINGH DANG,PANCHKULA vs INCOME TAX OFFICER, WARD-2(1), CHANDIGARH

ITA 19/CHANDI/2024[2018-19]Status: Disposed16/4/2024AY 2018-19

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SH. PARSHOTAM LAL,LUDHIANA vs DCIT, CC-1, LUDHIANA

ITA 111/CHANDI/2023[2020-21]Status: Disposed15/4/2024AY 2020-21

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. PARSHOTAM LAL,LUDHIANA vs DCIT, CC-1, LUDHIANA

ITA 110/CHANDI/2023[2019-20]Status: Disposed15/4/2024AY 2019-20

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. PARSHOTAM LAL,LUDHIANA vs DCIT, CC-1, LUDHIANA

ITA 109/CHANDI/2023[2018-19]Status: Disposed15/4/2024AY 2018-19

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. PARSHOTAM LAL,LUDHIANA vs DCIT, CC-1, LUDHIANA

ITA 108/CHANDI/2023[2017-18]Status: Disposed15/4/2024AY 2017-18

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. PARSHOTAM LAL,LUDHIANA vs DCIT, CC-1, LUDHIANA

ITA 107/CHANDI/2023[2016-17]Status: Disposed15/4/2024AY 2016-17

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)