ITAT Chandigarh Bench

6,746 judgments

INDIAN RED CROSS SOCIETY DISTT BRANCH SAS NAGAR ,MOHALI vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH , CHANDIGARH

ITA 288/CHANDI/2024[2023-24]Status: Disposed1/5/2024AY 2023-24

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

CREDO ASSETS PRIVATE LIMITED,PUNJAB vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH

ITA 185/CHANDI/2024[2018-19]Status: Disposed1/5/2024AY 2018-19

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

CREDO ASSETS PRIVATE LIMITED,CHANDIGARH vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH

ITA 184/CHANDI/2024[2017-18]Status: Disposed1/5/2024AY 2017-18

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SUKHJIT SINGH,SRI MUKTSAR SAHIB vs THE DEPUTY COMMISSIONER OF INCOME TAX, LUDHIANA

ITA 554/CHANDI/2023[2019-20]Status: Disposed1/5/2024AY 2019-20

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

M/S PANCHAM JEWELLERS PVT. LTD.,PATIALA vs DCIT, CC,, PATIALA

ITA 388/CHANDI/2023[2018-19]Status: Disposed1/5/2024AY 2018-19

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

M/S PANCHAM JEWELLERS PVT. LTD.,PATIALA vs DCIT, CC,, PATIALA

ITA 387/CHANDI/2023[2017-18]Status: Disposed1/5/2024AY 2017-18

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

M/S PANCHAM JEWELLERS PVT. LTD.,PATIALA vs DCIT, CC,, PATIALA

ITA 386/CHANDI/2023[2016-17]Status: Disposed1/5/2024AY 2016-17

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

M/S PANCHAM JEWELLERS PVT. LTD.,PATIALA vs DCIT, CC,, PATIALA

ITA 385/CHANDI/2023[2015-16]Status: Disposed1/5/2024AY 2015-16

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

M/S PANCHAM JEWELLERS PVT. LTD.,PATIALA vs DCIT, CC,, PATIALA

ITA 384/CHANDI/2023[2014-15]Status: Disposed1/5/2024AY 2014-15

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

SH. RAVINDER SINGH THAKUR,SHIMLA vs DCIT/ACIT (CENTRAL), SHIMLA

ITA 168/CHANDI/2023[2018-19]Status: Disposed1/5/2024AY 2018-19

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

M/S APEEJAY EDUCATION SOCIETY,JALANDHAR vs DCIT, C-1 (EXEMPTIONS), CHANDIGARH

ITA 706/CHANDI/2022[2012-13]Status: Disposed1/5/2024AY 2012-13

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

DCIT, C-1 (E), CHANDIGARH vs M/S SHRI AUROBINDO SOCIO ECONOMIC & MANAGEMENT RESEARCH INSTITUTE, LUDHINA

ITA 1375/CHANDI/2019[2015-16]Status: Disposed1/5/2024AY 2015-16

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

SIR AUROBINDO SOCIO ECONOMIC & MANAGEMENT RESEARCH INSTITUTE,LUDHIANA vs DCIT, C-1 (E), CHANDIGARH

ITA 1348/CHANDI/2019[2015-16]Status: Disposed1/5/2024AY 2015-16

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

DHARMINDER SINGH,SUNAM vs ITO WARD SUNAM, SUNAM

ITA 594/CHANDI/2023[2012-13]Status: Disposed30/4/2024AY 2012-13

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

THE BAGHAT URBAN CO-OPERATIVE BANK LIMITED,SOLAN vs DCIT, CIRCLE, SOLAN

ITA 423/CHANDI/2023[2017-18]Status: Disposed30/4/2024AY 2017-18

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

MAYFAIR BIOTECH PRIVATE LIMITED,UNA vs DCIT, CIRCLE, PALAMPUR

ITA 191/CHANDI/2023[2012-13]Status: Disposed30/4/2024AY 2012-13

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

BALWINDER SINGH,SANGRUR vs ITO, WARD, SUNAM

ITA 252/CHANDI/2023[2011-12]Status: Disposed26/4/2024AY 2011-12

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

BALWINDER SINGH BAJWA,SANGRUR vs ITO, WARD, SUNAM

ITA 251/CHANDI/2023[2011-12]Status: Disposed26/4/2024AY 2011-12

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

KULWANT SINGH,MOHALI vs ITO, W-6(5), MOHALI

ITA 395/CHANDI/2019[2015-16]Status: Disposed26/4/2024AY 2015-16

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S PUNJAB SMALL INDUSTRIES AND EXPORTS CORPORATION LTD.,CHANDIGARH vs ACIT, CIRCLE (1), CHANDIGARH

ITA 315/CHANDI/2023[2018-19]Status: Disposed25/4/2024AY 2018-19

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)