ITAT Chandigarh Bench
6,746 judgments
M/S JOSAN INDUSTRIES,JALALABAD vs DCIT, CL-1, INTL. TAXATION, CHANDIGARH
SHRI A.D. JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)
M/S JOSAN INDUSTRIES,JALALABAD vs DCIT, CL-1, INTL. TAXATION, CHANDIGARH
SHRI A.D. JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)
GURCHARAN SINGH,LUDHIANA vs INCOME TAX OFFICER WARD 6(1), LUDHIANA, LUDHIANA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
GURCHARAN SINGH,LUDHIANA vs INCOME TAX OFFICER WARD 6(1) LUDHIANA, LUDHIANA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
GURCHARAN SINGH ,LUDHIANA vs INCOME TAX OFFICER WARD 6(1) LUDHIANA, LUDHIANA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
GURCHARAN SINGH ,LUDHIANA vs INCOME TAX OFFICER WARD 6(1), LUDHIANA, LUDHIANA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
M/S JOSAN INDUSTRIES,JALALABAD vs DCIT, CL-1, INTL. TAXATION, CHANDIGARH
SHRI A.D. JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)
GURCHARAN SINGH,LUDHIANA vs INCOME TAX OFFICER WARD 6(1) LUDHIANA, LUDHIANA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
GURCHARAN SINGH,LUDHIANA vs INCOME TAX OFFICER WARD 6(1) LUDHIANA, LUDHIANA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
GURCHARAN SINGH,LUDHIANA vs INCOME TAX OFFICER WARD 6(1) LUDHIANA, LUDHIANA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
GURCHARAN SINGH ,LUDHIANA vs INCOME TAX OFFICER WARD 6(1) LUDHIANA, LUDHIANA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
GURCHARAN SINGH ,LUDHIANA vs INCOME TAX OFFICER WARD 6(1), LUDHIANA, LUDHIANA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
GURCHARAN SINGH ,LUDHIANA vs INCOME TAX OFFICER 6(1), LUDHIANA , LUDHIANA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
ACIT, CC-2, CHANDIGARH vs M/S TJR PROPERTIES PVT. LTD., CHANDIGARH
SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)
SH. GURPREET SINGH,LUDHIANA vs ITO-WARD-3(1), LUDHIANA
SHRI A.D. JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)
INDERJIT SINGH,SANGRUR vs THE INCOME TAX OFFICER WARD- SANGRUR, SANGRUR
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
RSG PROPERTIES PRIVATE LIMITED,PATIALA vs PCIT, PATIALA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
DAVINDER PAL KWATRA,SHAHABAD MARKANDA, HARYANA vs INCOME TAX OFFICER, WARD-1, KURUKSHETRA, INCOME TAX OFFICER, WARD KURUKSHETRA
SHRI A.D. JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)
HARJIT SINGH,LUDHIANA vs W III(1), JCIT-III LDH, LUDHIANA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
SH. VARINDER KUMAR,GOBINDGARH vs ITO, WARD -2, GOBINDARGH
SHRI A.D. JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)