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ITAT Chandigarh Bench

6,746 judgments

RANJIT KAUR MINHAS,CHANDIGARH vs PR.CIT-1, CHANDIGARH

ITA 61/CHANDI/2021[2015-16]Status: Disposed15/3/2024AY 2015-16

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

KARAM SINGH,AMBALA vs ITO, W-2, AMBALA

ITA 598/CHANDI/2023[2017-18]Status: Disposed14/3/2024AY 2017-18

SHRI A.D. JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

DCIT, LUDHIANA vs M/S RELIGARE TECHNOVA IT SERVICES LTD., NEW DELHI

ITA 656/CHANDI/2017[2008-09]Status: Disposed14/3/2024AY 2008-09

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S HEALTHFORE TECHNOLOGIES LTD.,NEW DELHI vs DCIT, LUDHIANA

ITA 622/CHANDI/2017[2008-09]Status: Disposed14/3/2024AY 2008-09

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

HARDEV SINGH,SANGRUR vs INCOME TAX OFFICER WARD SANGRUR, SANGRUR

ITA 593/CHANDI/2023[2018-2019]Status: Disposed13/3/2024AY 2018-2019

SHRI A.D. JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

INCOME TAX OFFICER, WAR-4, PATIALA, PATIALA vs ESHA GREWAL, PATIALA

ITA 563/CHANDI/2023[2018-19]Status: Disposed13/3/2024AY 2018-19

SHRI A.D. JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

SH. SURINDER SINGH WARAICH,CANADA vs ITO, WARD-4, PATIALA

ITA 561/CHANDI/2023[2011-12]Status: Disposed13/3/2024AY 2011-12

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

GOODRICH FOUNDATION,KARNAL vs CIT (EXEMPTIONS), CHANDIGARH

ITA 299/CHANDI/2023[2023-24]Status: Disposed13/3/2024AY 2023-24

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

GOODRICH FOUNDATION,KARNAL vs CIT (EXEMPTIONS), CHANDIGARH

ITA 298/CHANDI/2023[2023-24]Status: Disposed13/3/2024AY 2023-24

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

DCIT, CENTRAL CIRCLE-III,, LUDHIANA. vs M/S SWATI INDUSTRIES, LUDHIANA

ITA 421/CHANDI/2021[2018-19]Status: Disposed13/3/2024AY 2018-19

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. BAKSHISH SINGH,CHANDIGARH vs ITO WARD -5(2), CHANDIGARH

ITA 417/CHANDI/2021[2012-13]Status: Disposed13/3/2024AY 2012-13

SHRI A.D. JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

SHRI CHARANJIT SINGH,PATIALA vs THE ADDL. CIT, RANGE, PATIALA

ITA 337/CHANDI/2019[2011-12]Status: Disposed13/3/2024AY 2011-12

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

DISTRICT INFORMATION TECHNOLOGY SOCIETY,KURUKSHETRA vs CIT(E), CHANDIGARH

ITA 1203/CHANDI/2018[--]Status: Disposed13/3/2024

SHRI A.D. JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

HARIPUR KRAFT CO,HIMACHAL PRADESH vs INCOME TAX OFFICER, PARWANOO

ITA 162/CHANDI/2024[2018-19]Status: Disposed12/3/2024AY 2018-19

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. DAVINDER SINGH,AMBALA vs ITO, WARD-1, AMBALA

ITA 555/CHANDI/2023[2011-12]Status: Disposed12/3/2024AY 2011-12

SHRI A.D. JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

SH. MOHAN LAL,LUDHIANA vs DCIT/ACIT, CEN. CIR-1, LUDHIANA

ITA 547/CHANDI/2023[2019-20]Status: Disposed12/3/2024AY 2019-20

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. GURPREET SINGH,MOHALI vs ITO, WARD-6(1), MOHALI

ITA 476/CHANDI/2023[2011-12]Status: Disposed12/3/2024AY 2011-12

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

THE PATIALA IMPROVEMENT TRUST,CHOTTI BARADARI vs DCIT, CIRCLE , CHANDIGARH

ITA 457/CHANDI/2023[2016-2017]Status: Disposed12/3/2024AY 2016-2017

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

SINGLA BUILDERS AND PROMOTERS LIMITED,CHANDIGARH vs DY. COMMISSIONER OF INCOME, CENTRAL CIRCLE-1 TAX, , CHANDIGARH

ITA 183/CHANDI/2024[2013-14]Status: Disposed11/3/2024AY 2013-14

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

GLOBAL EDUCATION CHARITABLE TRUST,PANCHKULA vs CIT (EXEMPTIONS), CHANDIGARH

ITA 533/CHANDI/2023[2023-24]Status: Disposed11/3/2024AY 2023-24

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)