ITAT Chandigarh Bench

6,746 judgments

RAMESH KUMAR GARG,PANCHKULA vs INCOME-TAX OFFICER, PANCHKULA

ITA 473/CHANDI/2023[2010-11]Status: Disposed11/3/2024AY 2010-11

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

NEENA DEVI,SHIMLA vs ITO, WARD-2, SHIMLA

ITA 472/CHANDI/2023[2012-13]Status: Disposed11/3/2024AY 2012-13

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

THE TAL CO-OPERATIVE AGRICULTURE SERVICE SOCIETY LTD.,HAMIRPUR vs ITO, WARD, HAMIRPUR

ITA 468/CHANDI/2023[2018-19]Status: Disposed11/3/2024AY 2018-19

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S SINGH CONSTRUCTION CO.,PATIALA vs ACIT, CIRCLE, PATIAL

ITA 1120/CHANDI/2017[2009-10]Status: Disposed7/3/2024AY 2009-10

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S TJR PROPERTIES PVT. LTD.,CHANDIGARH vs ACIT, CC-2, CHANDIGARH

ITA 5/CHANDI/2023[2017-18]Status: Disposed5/3/2024AY 2017-18

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

PAWAN INTERNATIONAL,LUDHIANA vs ITO, WARD 7(3), LUDHIANA

ITA 364/CHANDI/2023[2017-18]Status: Disposed5/3/2024AY 2017-18

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S CROWN MILK SPECIALTIES PVT. LTD.,CHANDIGARH vs JCIT, OSD, CL-4(1), CHANDIGARH

ITA 250/CHANDI/2023[2018-19]Status: Disposed5/3/2024AY 2018-19

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. PAWAN KUMAR,CHANDIGARH vs DCIT, CIRCLE 1(1), CHANDIGARH

ITA 750/CHANDI/2022[2019-20]Status: Disposed4/3/2024AY 2019-20

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. PARDEEP KUMAR,AMBALA vs PRINCIPAL COMMISSIONER OF INCOME TAX, PANCHKULA

ITA 72/CHANDI/2022[2011-12]Status: Disposed4/3/2024AY 2011-12

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S DIN DAYAL PURSOTAM LAL,SIRSA vs PR.CIT, ROHTAK

ITA 148/CHANDI/2021[2016-17]Status: Disposed4/3/2024AY 2016-17

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

M/S DIN DAYAL PURSOTAM LAL,SIRSA vs PR.CIT, ROHTAK

ITA 147/CHANDI/2021[2015-16]Status: Disposed4/3/2024AY 2015-16

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

M/S DIN DAYAL PURSOTAM LAL,SIRSA vs PR.CIT, ROHTAK

ITA 146/CHANDI/2021[2011-12]Status: Disposed4/3/2024AY 2011-12

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

CITY PETROLEUMS,SUNAM vs ACIT, C.C., PATIALA

ITA 71/CHANDI/2023[2019-20]Status: Disposed28/2/2024AY 2019-20

SHRI. VIKRAM SINGH YADAV (Accountant Member)

VASDEV,SANGRUR vs NFAC, DELHI

ITA 422/CHANDI/2023[2012-13]Status: Disposed28/2/2024AY 2012-13

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

RADISSON INDIA CHARITABLE FOUNDATION,GURGAON vs CIT (EXEMPTINS), CHANDIGARH

ITA 345/CHANDI/2023[2023-24]Status: Disposed27/2/2024AY 2023-24

SHRI SANJAY GARG (Judicial Member), SHRI VIKRAM SINGH YADAV (Accountant Member)

RADISSON INDIA CHARITABLE FOUNDATION,GURGAON vs CIT (EXEMPTINS), CHANDIGARH

ITA 344/CHANDI/2023[2023-24]Status: Disposed27/2/2024AY 2023-24

SHRI SANJAY GARG (Judicial Member), SHRI VIKRAM SINGH YADAV (Accountant Member)

SH. GAGAN SURI ,PANCHKULA vs ACIT, PANCHKULA CIRCLE, PANCHKULA

ITA 311/CHANDI/2023[2014-15]Status: Disposed27/2/2024AY 2014-15

SHRI. SANJAY GARG (Judicial Member), SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S TRIDENT GROUP LIMITED,CHANDIGARH vs PR.CIT-1, CHANDIGARH

ITA 307/CHANDI/2023[2018-19]Status: Disposed27/2/2024AY 2018-19

SHRI SANJAY GARG (Judicial Member), SHRI VIKRAM SINGH YADAV (Accountant Member)

M/S V-CON INTEGRATED SOLUTIONS PRIVATE LIMITED,MOHALI vs THE PCIT, CHANDIGARH-1

ITA 232/CHANDI/2023[2018-19]Status: Disposed27/2/2024AY 2018-19

SHRI SANJAY GARG (Judicial Member), SHRI VIKRAM SINGH YADAV (Accountant Member)

DCIT, INTL. TAXATION, CHANDIGARH vs SH. PRAKASH GHANSHYAMDAS CHANDANI, TELANGANA

ITA 713/CHANDI/2022[2012-13]Status: Disposed27/2/2024AY 2012-13

SHRI SANJAY GARG (Judicial Member), SHRI VIKRAM SINGH YADAV (Accountant Member)