← All Benches

ITAT Chandigarh Bench

6,746 judgments

SH.CHAHAT KAUSHAL,MANDI GOBINDGARH vs ITO WARD, SIRHID

ITA 341/CHANDI/2020[2015-16]Status: Disposed27/2/2024AY 2015-16

SHRI. SANJAY GARG (Judicial Member), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. JASPREET SINGH MAUJ,LUDHIANA vs DCIT/ACIT, CC-1, LUDHIANA

ITA 755/CHANDI/2022[2018-19]Status: Disposed26/2/2024AY 2018-19

SHRI AAKASH DEEP JAIN, VICE PRESIDENTAND SHRI VIKRAM SINGH YADAV (Accountant Member)

SH. KARTIK BUDHIRAJA,FAZILKA vs DCIT, CC-3, LUDHIANA

ITA 528/CHANDI/2023[2019-20]Status: Disposed23/2/2024AY 2019-20

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. KARTIK BUDHIRAJA,FAZILKA vs DCIT, CC-3, LUDHIANA

ITA 527/CHANDI/2023[2018-19]Status: Disposed23/2/2024AY 2018-19

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. KARTIK BUDHIRAJA,FAZILKA vs DCIT, CC-3, LUDHIANA

ITA 526/CHANDI/2023[2015-16]Status: Disposed23/2/2024AY 2015-16

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

ROPAR DISTRICT CO-OPERATIVE UNION LIMITED,MOHALI vs PCIT, CHANDIGAR-1, CHANDIGARH

ITA 360/CHANDI/2023[2018-19]Status: Disposed23/2/2024AY 2018-19

SHRI AAKASH DEEPJAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

SARU ENTERPRISES PRIVATE LIMITED,PATIALA vs ACIT/DCIT, CEN. CIR., PATIALA

ITA 271/CHANDI/2023[2018-19]Status: Disposed23/2/2024AY 2018-19

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

VARDHMAN MAHAVEER WELFARE SOCIETY,PATIALA vs COMMISIONER OF INCOME TAX (EXEMPTION), CHANDIGARH

ITA 222/CHANDI/2023[2023-24]Status: Disposed23/2/2024AY 2023-24

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S MITTAL TRADERS,SANGRUR vs THE ACIT, CENTRAL CIRCLE, PATIALA

ITA 687/CHANDI/2022[2018-19]Status: Disposed23/2/2024AY 2018-19

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S TJR PROPERTIES PVT. LTD.,CHANDIGARH vs ACIT, CC-2, CHANDIGARH

ITA 738/CHANDI/2022[2016-17]Status: Disposed22/2/2024AY 2016-17

SHRI A.D. JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

SH. KAPIL GUPTA,PATIALA vs THE DY.C.I.T., C.C., PATIALA

ITA 557/CHANDI/2023[2018-19]Status: Disposed21/2/2024AY 2018-19

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

M/S EFFIEL ENTERPRISES PVT. LTD.,CHANDIGARH vs LD.JCIT, (OSD), CIRCLE-1(1), CHANDIGARH

ITA 543/CHANDI/2023[2015-16]Status: Disposed21/2/2024AY 2015-16

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

M/S EFFIEL ENTERPRISES PVT. LTD.,CHANDIGARH vs DCIT, CIRCLE-1(1), CHANDIGARH

ITA 542/CHANDI/2023[2015-16]Status: Disposed21/2/2024AY 2015-16

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

SH. GURINDER MAKKAR,LUDHIANA vs DCIT, CC-3, LUDHIANA

ITA 20/CHANDI/2023[2018-19]Status: Disposed21/2/2024AY 2018-19

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

ARVINDER PAUL JIT SINGH GILL,CHANDIGARH vs ITO, WARD 2(1), CHANDIGARH

ITA 325/CHANDI/2022[2019-20]Status: Disposed21/2/2024AY 2019-20

SHRI A.D. JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

MANUJ JAIN HUF,LUDHIANA vs PCIT -1, LUDHIANA

ITA 392/CHANDI/2022[2017-18]Status: Disposed19/2/2024AY 2017-18

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S TJR PROPERTIES PVT. LTD.,CHANDIGARH vs ACIT, CC-2, CHANDIGARH

ITA 4/CHANDI/2023[2015-16]Status: Disposed16/2/2024AY 2015-16

SHRI A.D. JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

SH. VIBHAV JAIN,LUDHIANA vs DCIT, CC-III, LUDHIANA

ITA 355/CHANDI/2023[2013-14]Status: Disposed16/2/2024AY 2013-14

SHRI. SANJAY GARG (Judicial Member), SHRI. VIKRAM SINGH YADAV (Accountant Member)

THE BALDUHAK CO-OPERATIVE AGRICULTURE SERVICE SOCIETY LTD.,HAMIRPUR vs ITO, WARD, HAMIRPUR

ITA 703/CHANDI/2022[2018-19]Status: Disposed16/2/2024AY 2018-19

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. HAZURA SINGH,MOHALI vs ITO, W-6(4), MOHALI

ITA 691/CHANDI/2018[2010-11]Status: Disposed16/2/2024AY 2010-11

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)