← All Benches

ITAT Chandigarh Bench

6,746 judgments

MADHAV GAUSHALA CHARITABLE TRUST ,PANCHKULA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH

ITA 536/CHANDI/2023[2022-23 and onwards]Status: Disposed15/2/2024

SHRI SANJAY GARG (Judicial Member), SHRI VIKRAM SINGH YADAV (Accountant Member)

ANILJIT SINGH ARORA,PATIALA vs ACIT DCIT CEN CIR , PATIALA, PATIALA

ITA 515/CHANDI/2023[2019-20]Status: Disposed15/2/2024AY 2019-20

SHRI. SANJAY GARG (Judicial Member), SHRI. VIKRAM SINGH YADAV (Accountant Member)

ROSY,PANCHKULA vs ITO, WARD 3, PANCHKULA

ITA 319/CHANDI/2023[2013-14]Status: Disposed15/2/2024AY 2013-14

SHRI SANJAY GARG (Judicial Member), SHRI VIKRAM SINGH YADAV (Accountant Member)

M/S A.P. KNIT FAB,LUDHIANA vs DCIT CC-3, LUDHIANA

ITA 732/CHANDI/2022[2018-19]Status: Disposed15/2/2024AY 2018-19

SHRI. SANJAY GARG (Judicial Member), SHRI. VIKRAM SINGH YADAV (Accountant Member)

BATRA EXPORTS,FAZILKA vs DCIT, |TDS,, LUDHIANA

ITA 38/CHANDI/2022[2014-15]Status: Disposed7/2/2024AY 2014-15

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

BATRA EXPORTS,FAZILKA vs DCIT, |TDS,, LUDHIANA

ITA 35/CHANDI/2022[2014-15]Status: Disposed7/2/2024AY 2014-15

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

IMPEL FORGE & ALLIED INDUSTRIES LTD.,LUDHIANA vs DCIT, CC-1, LUDHIANA

ITA 465/CHANDI/2019[2009-10]Status: Disposed7/2/2024AY 2009-10

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. RAKESH KUMAR SINGLA,LUDHIANA vs ITO, WARD-6(1), LUDHIANA

ITA 46/CHANDI/2023[2020-21]Status: Disposed5/2/2024AY 2020-21

SHRI A.D.JAIN (Vice President)

ACIT, C-6, LUDHIANA vs M/S ARADHANA FABRICS PVT. LTD., LUDHIANA

ITA 1605/CHANDI/2018[2012-13]Status: Disposed5/2/2024AY 2012-13

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

M/S TJR PROPERTIES PVT. LTD.,CHANDIGARH vs ACIT, CC-2, CHANDIGARH

ITA 3/CHANDI/2023[2014-15]Status: Disposed2/2/2024AY 2014-15

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

ACIT, CC-2, CHANDIGARH vs M/S TJR PROPERTIES PVT. LTD., CHANDIGARH

ITA 144/CHANDI/2023[2014-15]Status: Disposed2/2/2024AY 2014-15

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

MADHAV KRG LTD,MANDI GOBINDGARH vs DCIT, CENTRAL CIRCLE PATIALA, PATIALA

ITA 545/CHANDI/2022[2018-19]Status: Disposed2/2/2024AY 2018-19

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

ITO, WARD 2(1), CHANDIGARH vs M/S LONGIA ENGINEERS, CHANDIGARH

ITA 283/CHANDI/2023[2016-17]Status: Disposed1/2/2024AY 2016-17

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

M/S INTERNATIONAL CUSTOMER RELATED MANAGEMENT SERVICES PRIVATE LIMITED,CHANDIGARH vs D.C.I.T., CIRCLE 6(1), MOHALI

ITA 436/CHANDI/2022[2008-09]Status: Disposed1/2/2024AY 2008-09

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

M/S SIDDHARTH DIAGOLD PVT. LTD.,CHANDIGARH vs DCIT, CIRCLE 4(1), CHANDIGARH

ITA 171/CHANDI/2023[2017-18]Status: Disposed31/1/2024AY 2017-18

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

DCIT, CENTRAL CIRCLE -III, LUDHIANA vs SH. PURAN CHAND, LUDHIANA

ITA 559/CHANDI/2022[2018-19]Status: Disposed31/1/2024AY 2018-19

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SANGAM RESORTS PRIVATE LIMITED,MANALI vs ITO, WARD, KULLU

ITA 343/CHANDI/2023[2013-14]Status: Disposed30/1/2024AY 2013-14

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

J. K. EDUCATIONAL SOCIETY,JAMMU vs DCIT, CIRCLE-1, CHANDIGARH

ITA 685/CHANDI/2022[2009-10]Status: Disposed30/1/2024AY 2009-10

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

J.K. EDUCATIONAL SOCIETY,JAMMU & KASHMIR vs DCIT (EXEMPTION)-CIRCLE-1,, CHANDIGARH

ITA 428/CHANDI/2019[2009-10]Status: Disposed30/1/2024AY 2009-10

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

J.K.EDUCATIONAL SOCIETY,JAMMU vs INCOME TAX OFFICER (EXEMPTION), CHANDIGARH

ITA 126/ASR/2019[2008-09]Status: Disposed30/1/2024AY 2008-09

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)