← All Benches

ITAT Chandigarh Bench

6,746 judgments

G.J. HOLDING PVT. LTD.,LUDHIANA vs ACIT, C-2, LUDHIANA

ITA 1171/CHANDI/2019[2011-12]Status: Disposed30/1/2024AY 2011-12

SHRI SANJAY GARG (Judicial Member), SHRI VIKRAM SINGH YADAV (Accountant Member)

SH. BIPAN JAIN,LUDHIANA vs DCIT, CC-III, LUDHIANA

ITA 354/CHANDI/2023[2013-14]Status: Disposed23/1/2024AY 2013-14

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. ASHISH JAIN,LUDHIANA vs DCIT, CC-III, LUDHIANA

ITA 353/CHANDI/2023[2013-14]Status: Disposed23/1/2024AY 2013-14

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. ASHISH JAIN,LUDHIANA vs DCIT, CC-III, LUDHIANA

ITA 352/CHANDI/2023[2012-13]Status: Disposed23/1/2024AY 2012-13

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. AKHIL JAIN,LUDHIANA vs DCIT, CC-III, LUDHIANA

ITA 351/CHANDI/2023[2013-14]Status: Disposed23/1/2024AY 2013-14

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S VEER ENTERPRISES,LUDHIANA vs DCIT, CC-III, LUDHIANA

ITA 255/CHANDI/2023[2019-20]Status: Disposed23/1/2024AY 2019-20

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

SHREE RADHA KRISHAN GAU SEWA SAMITI,PATIALA vs COMMISIONER OF INCOME TAX (EXEMPTION), CHANDIGARH

ITA 225/CHANDI/2023[2023-24]Status: Disposed23/1/2024AY 2023-24

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

MADHAV HELPING HANDS FOUNDATION,AMLOH vs COMMISIONER OF INCOME TAX (EXEMPTION), CHANDIGARH

ITA 224/CHANDI/2023[2023-24]Status: Disposed23/1/2024AY 2023-24

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

VARDHMAN MAHAVEER WELFARE SOCIETY ,PATIALA vs COMMISIONER OF INCOME TAX (EXEMPTION), CHANDIGARH

ITA 223/CHANDI/2023[2023-24]Status: Disposed23/1/2024AY 2023-24

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

ITO, WARD-1, YAMUNA NAGAR vs M/S JAMNA AUTO INDUSTRIES LTD., YAMUNA NAGAR

ITA 690/CHANDI/2022[2013-14]Status: Disposed23/1/2024AY 2013-14

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

ITO, WARD-1, YAMUNA NAGAR vs M/S JAMNA AUTO INDUSTRIES LTD., YAMUNA NAGAR

ITA 689/CHANDI/2022[2012-13]Status: Disposed23/1/2024AY 2012-13

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

VEDIC SADHANA FOUNDATION, ZIRAKPUR,NIRMAL CHHAYA TOWER, VIP ROAD vs CIT(EXEMPTION), CHANDIGARH

ITA 631/CHANDI/2023[2023-24]Status: Disposed17/1/2024AY 2023-24

SHRI A.D.JAIN, VICE PRERSIDENT, SHRI VIKRAM SINGH YADAV (Accountant Member)

BABA KISHAN DASS EDUCATION & CHARITABLE SOCIETY,FATEHGARH SAHIB vs ITO (EXEMPTIONS), CHANDIGARH

ITA 467/CHANDI/2023[2016-17]Status: Disposed15/1/2024AY 2016-17

SHRI. SANJAY GARG (Judicial Member), SHRI. VIKRAM SINGH YADAV (Accountant Member)

CHARANJEET KAUR,YAMUNA NAGAR vs DCIT, CIRCLE, YAMUNA NAGAR

ITA 681/CHANDI/2022[2017-18]Status: Disposed15/1/2024AY 2017-18

SHRI. SANJAY GARG (Judicial Member), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. LACHHMAN DASS BANSAL,BARNALA vs DCIT, CENTRAL CIRCLE, PATIALA

ITA 34/CHANDI/2023[2018-19]Status: Disposed12/1/2024AY 2018-19

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

THE JAGADHRI CO-OPERATIVE MARKETING CUM PROCESSING SOCIETY LTD.,JAGADHRI vs THE PR.CIT, PANCHKULA

ITA 210/CHANDI/2023[2018-19]Status: Disposed12/1/2024AY 2018-19

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

TARLOCHAN SINGH ,BHAWANIGARH vs DCIT, CENTRAL CIRCLE, PATIALA

ITA 754/CHANDI/2022[2019-20]Status: Disposed12/1/2024AY 2019-20

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. SANDEEP KUMAR,LUDHIANA vs ITO, WARD-4, KHANNA

ITA 313/CHANDI/2023[2010-11]Status: Disposed9/1/2024AY 2010-11

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

HARIPUR KRAFT CO,SOLAN vs DCIT, CIRCLE PARWANOO, PARWANOO

ITA 471/CHANDI/2023[2015-16]Status: Disposed8/1/2024AY 2015-16

SHRI A.D. JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

M/S AARTI & COMPANY,LUDHIANA vs ACIT, CIRCLE-1, LUDHIANA

ITA 296/CHANDI/2023[2019-20]Status: Disposed8/1/2024AY 2019-20

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)