← All Benches
ITAT Chandigarh Bench
6,746 judgments
THE MULLANA AGRICULTURE COOP SOCIETY LIMITED,AMBALA CITY vs ITO, WARD-5, AMBALA
ITA 274/CHANDI/2023[2017-18]Status: Disposed8/1/2024AY 2017-18
SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)
AMRIT PAUL GOYAL THROUGH LEGAL HEIR NEELAM GOYAL,MANSA vs DCIT, CC-1, LUDHIANA
ITA 329/CHANDI/2023[2018-19]Status: Disposed4/1/2024AY 2018-19
SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)
M/S SUSHIL KUMAR GUPTA & COMPANY,AMBALA CITY vs PR.CIT, PANCHKULA
ITA 270/CHANDI/2023[2018-19]Status: Disposed4/1/2024AY 2018-19
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
SH. KRISHAN KUMAR,KHANNA vs DCIT, CC-1, LUDHIANA
ITA 175/CHANDI/2023[2019-20]Status: Disposed4/1/2024AY 2019-20
SHRI A.D. JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)
SHRI MOHAN LAL GUPTA,SHIMLA vs PR.CIT-1, CHANDIGARH
ITA 119/CHANDI/2021[2011-12]Status: Disposed4/1/2024AY 2011-12
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
BABA HIRA SINGH BHATTAL INSTITUTE OF ENGINEERING & TECHNOLOGY,LEHRAGAGA vs DCIT, (E), C-1, CHANDIGARH
ITA 870/CHANDI/2019[2015-16]Status: Disposed4/1/2024AY 2015-16
SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)
DCIT, CIRCLE, YAMUNANAGAR vs M/S SYMBIOSIS PHARMACEUTICALS PVT. LTD., YAMUNANAGAR
ITA 326/CHANDI/2019[2014-15]Status: Disposed4/1/2024AY 2014-15
SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)
DCIT, CENTRAL CIRCLE, PATIALA vs M/S VCC CONSULTANTS PVT. LTD., PATIALA
ITA 436/CHANDI/2021[2018-19]Status: Disposed1/1/2024AY 2018-19
SHRI A.D.JAIN (Vice President)
ITO (TDS), PATIALA vs M/S S.A. SINGH & CO., BHAWANIGARH
ITA 986/CHANDI/2019[2016-17]Status: Disposed1/1/2024AY 2016-17
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
SH. SUNIL KUMAR,SIRSA vs PR. C.I.T., ROHTAK
ITA 399/CHANDI/2022[2017-18]Status: Disposed30/12/2022AY 2017-18
SH. SURENDER KUMAR,KAITHAL vs PR. C.I.T., ROHTAK
ITA 398/CHANDI/2022[2017-18]Status: Disposed30/12/2022AY 2017-18
ACIT-CC-2, CHANDIGARH vs SHRI SUBHASH GOYAL, PARWANOO
ITA 99/CHANDI/2020[2010-11]Status: Disposed30/12/2022AY 2010-11
RAJESH KUMAR GUPTA,LUDHIANA vs ACIT, C-7, LUDHIANA
ITA 1358/CHANDI/2019[2014-15]Status: Disposed30/12/2022AY 2014-15
SH. SUNIL KHULLAR,SAMRALA vs DCIT, CIRCLE, KHANNA
ITA 137/CHANDI/2018[2013-14]Status: Disposed30/12/2022AY 2013-14
SH. S.L. ARORA,MOHALI vs DCIT, CHANDIGARH
ITA 275/CHANDI/2014[2006-07]Status: Disposed30/12/2022AY 2006-07
SH. RAJIV KUMAR,MOHALI vs DCIT, CHANDIGARH
ITA 274/CHANDI/2014[2006-07]Status: Disposed30/12/2022AY 2006-07
DCIT, CHANDIGARH vs SH. S.L. ARORA, MOHALI
ITA 1421/CHANDI/2010[2006-07]Status: Disposed30/12/2022AY 2006-07
SH.SOHAN LAL ARORA,MOHALI vs ACIT, CHANDIGARH
ITA 1326/CHANDI/2010[2006-07]Status: Disposed30/12/2022AY 2006-07
SH. RAJIV KUMAR,MOHALI vs ACIT, CHANDIGARH
ITA 1325/CHANDI/2010[2006-07]Status: Disposed30/12/2022AY 2006-07
THE BALOL CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED,KANGRA vs ITO, WARD, DHARAMSHALA
ITA 79/CHANDI/2022[2018-19]Status: Disposed15/12/2022AY 2018-19
