← All Benches
ITAT Chandigarh Bench
6,746 judgments
SMT. BIMLA DEVI,LUDHIANA vs INCOME TAX OFFICER, WARD-7(1), LUDHIANA
ITA 604/CHANDI/2022[2011-12]Status: Disposed15/12/2022AY 2011-12
VARINDER KUMAR S/O SH. JANAK RAJ PROPRIETOR,LUDHIANA vs ITO, WARD-IV(2), LUDHIANA
ITA 581/CHANDI/2022[2014-15]Status: Disposed15/12/2022AY 2014-15
INDIAN SULPHACID INDUSTRIES LIMITED,NEW DELHI vs DCIT,CIRCLE, KURUKSHETRA
ITA 296/CHANDI/2020[2016-17]Status: Heard15/12/2022AY 2016-17
M/S PUNJAB TISSUE LTD.,CHANDIGARH vs ITO-WARD-2(3), CHANDIGARH
ITA 16/CHANDI/2020[2013-14]Status: Disposed15/12/2022AY 2013-14
SHRI NARESH KUMAR,ZIRAKPUR vs ITO, W-3(5), CHANDIGARH
ITA 1208/CHANDI/2019[2010-11]Status: Disposed14/12/2022AY 2010-11
SH. GURCHARAN SINGH,LUDHIANA vs ITO, LUDHIANA
ITA 118/CHANDI/2016[2008-09]Status: Disposed14/12/2022AY 2008-09
SH. KULDEEP SINGH S/O SH. AJMER SINGH,PANCHKULA vs ITO, WARD 1, PANCHKULA
ITA 609/CHANDI/2022[2015-16]Status: Disposed8/12/2022AY 2015-16
SH. KULDEEP SINGH S/O SH. AJMER SINGH,PANCHKULA vs ITO, WARD 1, PANCHKULA
ITA 608/CHANDI/2022[2015-16]Status: Disposed8/12/2022AY 2015-16
VIRGO ALUMINUM LTD.,SIRMOUR vs PR. C.I.T., CIRCLE, PATIALA
ITA 438/CHANDI/2022[2017-18]Status: Disposed6/12/2022AY 2017-18
THE ASSISTANT EXCISE & TAXATION COMMISSIONER,SHIMLA vs ADDL. CIT, RANGE, SHIMLA
ITA 906/CHANDI/2019[2008-09]Status: Disposed6/12/2022AY 2008-09
THE ASSISTANT EXCISE & TAXATION COMMISSIONER,SHIMLA vs ADDL. CIT, RANGE, SHIMLA
ITA 905/CHANDI/2019[2007-08]Status: Disposed6/12/2022AY 2007-08
THE ASSISTANT EXCISE & TAXATION COMMISSIONER,NAHAN vs ADDL. CIT, RANGE, SHIMLA
ITA 904/CHANDI/2019[2008-09]Status: Disposed6/12/2022AY 2008-09
THE ASSISTANT EXCISE & TAXATION COMMISSIONER,NAHAN vs ADDL. CIT, RANGE, SHIMLA
ITA 903/CHANDI/2019[2007-08]Status: Disposed6/12/2022AY 2007-08
SH. AMIT CHAUDHRY,LUDHIANA vs ITO, W-1(1), LUDHIANA
ITA 1157/CHANDI/2019[2012-13]Status: Disposed6/12/2022AY 2012-13
SH. SURESH CHAUDHRY,LUDHIANA vs ITO, W-1(3), LUDHIANA
ITA 1155/CHANDI/2019[2012-13]Status: Disposed6/12/2022AY 2012-13
SH. ASHISH CHAUDHRY,LUDHIANA vs ITO, W-1(1), LUDHIANA
ITA 1153/CHANDI/2019[2012-13]Status: Disposed6/12/2022AY 2012-13
SH. RAJIV GARG,LUDHIANA vs DCIT, CENTRAL CIRCLE -2, LUDHIANA
ITA 568/CHANDI/2022[2020-21]Status: Disposed1/12/2022AY 2020-21
SH.ASHOK KUMAR GUPTA,LUDHIANA vs PR.CIT-1, LUDHIANA
ITA 35/CHANDI/2021[2016-17]Status: Disposed30/11/2022AY 2016-17
GURUDWARA SHRI BAULI SAHIB,ZIRAKPUR vs CIT(EXEMPTION), CHANDIGARH
ITA 328/CHANDI/2020[00]Status: Disposed30/11/2022
PUNJAB STATE TRANSMISSION CORPORATION LTD.,PATIALA vs DCIT, CIRCLE, PATIALA
ITA 352/CHANDI/2019[2015-16]Status: Disposed30/11/2022AY 2015-16
