Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
SURESH BHAI VALJI BHAI KUKADIYA,GUJARAT vs DCIT CENTRAL CIRCLE 3(1), MUMBAI
ITA 9483/MUM/2025[2010-2011]Status: DisposedITAT MumbaiAY 2010-2011
ZIRCON COTEX PRIVATE LIMITED ,MUMBAI vs CIT CENTRAL CIRCLE 5(4), MUMBAI
ITA 8989/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ZIRCON CONTEX PRIVATE LIMITED ,MUMBAI vs CIT, CENTRAL CIRCLE 5(4), MUMBAI
ITA 8988/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
ZIRCON CONTEX PRIVATE LIMITED ,MUMBAI vs CIT, CENTRAL CIRCLE 5(4), MUMBAI
ITA 8987/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ZIRCON CONTEX PRIVATE LIMITED,MUMBAI vs CIT, CENTRAL CIRCLE 5(4), MUMBAI
ITA 8986/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ZIRCON COTEX PRIVATE LIMITED ,MUMBAI vs CIT, CENTRAL CIRCLE 5(4), MUMBAI
ITA 8985/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SHIPRA VISHAL BANDLISH,MUMBAI vs INCOME TAX OFFICER, WARD 41(3)(4), MUMBAI, MUMBAI
ITA 8877/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
G M S OFFSHORE SERVICE PRIVATE LIMITED,KALYAN THANE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1, KALYAN
ITA 8455/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
DY.COMMISSIONER OF INCOME TAX, MUMBAI vs MOTILAL OSWAL FINANCIAL SERVICES LIMITED, MUMBAI
ITA 7971/MUM/2025[2014]Status: DisposedITAT Mumbai
M/S STAR JEWES ,MUMBAI vs ITO-WARD 19(3)(1), MUMBAI
ITA 7672/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
BUDDHA SRIDHAR VEERA VENKATA NAGA SATYA,HYDERABAD vs ITO, WARD-24(1)(1), MUMBAI
ITA 7181/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ADDAX TRADING PRIVATE LIMITED,THANE vs DCIT CIRCLE 4(1)(1), MUMBAI, MUMBAI
ITA 6985/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
BUDDHA SRIDHAR VEERA VENKATA NAGA SATYA,HYDERABAD vs WARD 24(1)(1), MUMBAI
ITA 4608/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
RAKESH M SHAH HUF,MUMBAI vs COMMISSIONER OF INCOME TAX APPEAL, MUMBAI
ITA 4114/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
RASHI AGRO INDUSTRIES PRIVATE LIMITED,MUMBAI vs COMMISSIONER OF INCOME TAX (APPEALS)-CIT(A) 51, MUMBAI
ITA 4036/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
RASHI AGRO INDUSTRIES PRIVATE LIMITED,MUMBAI vs COMMISSIONER OF INCOME TAX (APPEALS)-CIT(A) 51, MUMBAI
ITA 4035/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
RASHI AGRO INDUSTRIES PRIVATE LIMITED,MUMBAI vs COMMISSIONER OF INCOME TAX (APPEALS)-CIT(A) 51, MUMBAI
ITA 4034/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
RASHI AGRO INDUSTRIES PRIVATE LIMITED,MUMBAI vs COMMISSIONER OF INCOME TAX (APPEALS)-CIT(A) 51, MUMBAI
ITA 4033/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
ENNORE PROCON PVT LTD,MUMBAI vs INCOME TAX OFFICER 6(2)(4), MUMBAI
ITA 4170/MUM/2024[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SAI NATH TRADE LINK PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER - WARD 22(2), DELHI
ITA 969/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
KONCEPT MARKTRADE PRIVATE LIMITED,DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
ITA 960/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
GAURAV KUMAR,DELHI vs ITO, WARD 45(1), DELHI, DELHI
ITA 833/DEL/2026[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
OLAM AGRI BUSINESS SERVICES INDIA PRIVATE LIMITED,GURGAON vs DCIT CIRCLE 3(1), GURGAON
ITA 643/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
VIVEK NARULA,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD
ITA 4760/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
PHOOLJA FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI, DELHI
ITA 4282/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
DIPTI GUPTA LEGAL HEIR OF LATE KAUSHAL GUPTA,DELHI vs ITO WARD 59(3), DELHI
ITA 4149/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
POONAM DHINGRA,DELHI vs ITO WARD-43(6), DELHI
ITA 4072/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
RAHUL,GANNAUR, SONIPAT vs INCOME TAX OFFICER WARD-1, SONIPAT
ITA 4064/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
PARSURAM TYAGI,GHAZIABAD vs ASSESSING OFFICER (AO) WARD 2(2)(1), GHAZIABAD
ITA 4000/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
SHRI HARIANA KURUKSHETRA GAUSHALA,HARYANA vs ITO, EXEMPTIONS, ROHTAK
ITA 2747/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
