M/S STAR JEWES ,MUMBAI vs. ITO-WARD 19(3)(1), MUMBAI
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Income Tax Appellate Tribunal, MUMBAI
Before: SHRI OM PRAKASH KANT & SHRI ANIKESH BANERJEE
PER: SHRI ANIKESH BANERJEE,(JM): The instant appeal of the assessee filed against the order of NFAC, Delhi [for brevity “Ld. CIT(A)], for Assessed Year 2017-18, order passed under Section 250 of the Income Tax Act, 1961 (for brevity ‘the Act’), date of order 11.09.2025. The impugned order emanated from the order of the Ld. Income Tax Officer Ward 19(3)(4), Mumbai (for brevity ‘Ld. AO’), order passed under section 143(3), date of order 29.12.2019. ITA 7672/MUM/2025 M/S STAR
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