Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
JEEVAN JYOT CANCER RELIEF & CARE TUST ,MUMBAI vs ITO - EXEM. WARD 1(4), MUMBAI, MUMBAI
ITA 4506/MUM/2026[2016 - 2017]Status: DisposedITAT Mumbai
SWARUP CO-OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs ASST. DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 4256/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
SWARUP CO-OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs ASST. DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 4255/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
JEEVAN SAMVARDHAN FOUNDATION,KALYAN vs INCOME TAX OFFICER (E), THANE
ITA 4180/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
SATINDER GOVIND OBERAI,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 4171/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
KARAN TUSHAR PAREKH,MUMBAI vs INCOME TAX OFFICER - CIRCLE 27(2), MUMBAI, NAVI MUMBAI
ITA 4029/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
BHAVESH NANALAL DOSHI (LEGAL HEIR OF LATE NANALAL CHATURBHUJ DOSHI),MUMBAI vs INCOME TAX OFFICER, WARD 27(2)(1), MUMBAI, NAVI MUMBAI
ITA 3948/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
INTERWORLD DIGITAL CINEMA (P) LTD.,MUMBAI vs ACIT, CIRCLE 16(1), MUMBAI, MUMBAI
ITA 3945/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
INTERWORLD DIGITAL CINEMA (P) LTD.,MUMBAI vs ACIT, CIRCLE 16(1), MUMBAI, MUMBAI
ITA 3944/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
INTERWORLD DIGITAL CINEMA (P) LTD.,MUMBAI vs ACIT, CIRCLE 16(1), MUMBAI, MUMBAI
ITA 3943/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
PANDIT SHRI GATTULALJI SANSTHA,MUMBAI vs EXEM. WARD 2(2), MUMBAI, MUMBAI
ITA 3923/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
ACIT 41(1)(1), MUMBAI vs MAHENDRA NIHALCHAND SURANA, MUMBAI
ITA 3884/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SEAMIST CO-OPERATIVE HOUSING SOCIETY LIMITD,MUMBAI vs INCOME TAX OFFICER WARD 23(3)(1), PIRAMAL CHAMBER
ITA 3852/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
RAMESH TUKARAM SHIROSHE,KALYAN vs INCOME TAX OFFICER, WARD 3(2), KALYAN, KALYAN
ITA 3734/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
LALJI MURJI BHANUSHALI,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 3668/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
AANYA REALTORS ,MUMBAI vs ASSESSMENT UNIT INCOME TAX DEPARTMENT / INCOME TAX OFFICER WARD -34(1)(1), , MUMBAI
ITA 3636/MUM/2026[2015-2016]Status: DisposedITAT MumbaiAY 2015-2016
ASAVARI MANOHAR RAJOPADHYE,MUMBAI vs INCOME TAX OFFICER - WARD 24(1)(1), MUMBAI
ITA 3558/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
KALPANA SUNIL BHAGAT,DOMBIVLI vs INCOME TAX OFFICER WARD 3(1), KALYAN
ITA 3457/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
DCIT CENTRAL CIRCLE-7(2), MUMBAI, MUMBAI vs PATODIA FILAMENTS PRIVATE LIMITED, MUMBAI
ITA 3067/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
HUBTOWN LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(4), MUMBAI
ITA 29/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
HUBTOWN LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(4), MUMBAI
ITA 28/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
ACIT-19(3), MUMBAI, MUMBAI vs RAJESH SUMERMAL BAFNA, MUMBAI
ITA 272/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ANGHA ANAND WARANG,BADLAPUR WEST vs INCOME TAX OFFICER, KALYAN WEST
ITA 2675/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DAWOODI BOHRA JAMAT,PALGHAR vs CIT EXEMPTION PUNE, PUNE
ITA 2637/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
M/S PACE IRON AND STEEL PVT LTD,CBD BELAPUR NAVI MUMBAI, THANE vs INCOME TAX OFFICER, WARD -15(2)(1), MUMBAI (MAHARASHTRA)
ITA 253/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
VINOD RANCHHOD PATEL,JOGESHWARI WEST MUMBAI vs INCOME TAX OFFICER WARD 32(2)(1), MUMBAI, BANDRA KURLA COMPLEX
ITA 1874/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
ACIT-CC-4(2), MUMBAI, MUMBAI vs RAJESH KUMAR RATILAL VANIGOTA, MUMBAI
ITA 1748/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
SAI DUTTA CLEARING AGENCY PVT LTD,MUMBAI vs ITO WARD 2(3)(1), MUMBAI, MUMBAI
ITA 1596/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
LATE BHAGWANBHAI KALYANBHAI KUKADIYA REPRESENT BY LEGAL HEIR KHASHIBEN B KUKADIA,MUMBAI vs DCIT CENTRAL CIRCLE 3(1) , MUMBAI, MUMBAI
ITA 1149/MUM/2026[A Y 2010-11]Status: DisposedITAT Mumbai
SHARADABAI CHARITABLE TRUST,MUMBAI vs ITO, INCOME TAX APPELLATE TRIBUNAL
ITA 1101/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19