SATINDER GOVIND OBERAI,MUMBAI vs. INCOME TAX OFFICER, MUMBAI
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Income Tax Appellate Tribunal, MUMBAI
Before: SHRI OM PRAKASH KANT & SHRI ANIKESH BANERJEE
PER: ANIKESH BANERJEE (JM): The instant appeal of the assessee filed against the order of the Ld. Commissioner of Income Tax-(Appeals)- ADDL/JCIT(A)-2, Jaipur, [for brevity “Ld. CIT(A)”], order passed under Section 250 of the Income Tax Act, 1961(for brevity ‘the Act’), date of order 12.02.2026. The impugned order emanated
ITA 4171/MUM/2026 SATINDER GOVIND OBERAI
from the order of the Ld. Income Tax Officer Ward-34(3)
The order continues below.
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