LATE BHAGWANBHAI KALYANBHAI KUKADIYA REPRESENT BY LEGAL HEIR KHASHIBEN B KUKADIA,MUMBAI vs. DCIT CENTRAL CIRCLE 3(1) , MUMBAI, MUMBAI
ITA 1149/MUM/2026Status: DisposedITAT Mumbai07 July 202611 pages
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Income Tax Appellate Tribunal, “B” BENCH MUMBAI
For Respondent: Shri B. Panda, Ld. DR
Hearing: 1.07.2026Pronounced: 07.07.2026
PER MAKARAND VASANT MAHADEOKAR, AM: These two appeals, preferred by two different assessees, are directed against separate orders dated 03.11.2025 passed by the learned Commissioner of Income-tax (Appeals)-
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