M/S PACE IRON AND STEEL PVT LTD,CBD BELAPUR NAVI MUMBAI, THANE vs. INCOME TAX OFFICER, WARD -15(2)(1), MUMBAI (MAHARASHTRA)

PER VIKRAM SINGH YADAV, A.M.:

This is an appeal filed by the Assessee against the order of the Learned Commissioner of Income Tax (Appeals)-National Faceless Appeal Centre (NFAC), Delhi [‘Ld.CIT(A)’], dated 09.12.2025, pertaining to Assessment Year (AY) 2017-18, wherein the Assessee has taken the following grounds of appeal:

“1. That the order dated 09.12.2025 passed u/s 250 of the Act by the Commissioner of Income Tax (Appeals), National Faceless Appeal Centre (NFAC), Income Tax Department is against law and facts on the file in as much as he

ITA No. 253/Mum/2026;