Recent Judgments

SHRI HARIANA KURUKSHETRA GAUSHALA,HARYANA vs ITO, EXEMPTIONS, ROHTAK

SOHIL CHAND,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 52(1), NEW DELHI, NEW DELHI

ROHELLA CONSTRUCTIONS PVT LTD,NEW DELHI vs INCOME TAX OFFICER, WARD - 21(1), NEW DELHI, NEW DELHI

DEEPAK MOHAN RUDRA,GHAZIABAD, UP vs INCOME-TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE

DEEPAK MOHAN RUDRA,GHAZIABAD, UTTAR PRADESH vs INCOME TAX OFFICER, GHAZIABAD, UP

MOHAMMAD ASIF,SAMBHAL vs ITO WARD 1(5), SAMBHAL

MOHAMMAD ASIF,SAMBHAL vs ITO WARD 1(5), SAMBHAL

PYARE LAL AND SONS JEWELLERS,DELHI vs DCIT, CC-26, DELHI, DELHI

AASHRAY CHARITABLE TRUST ,HARYANA vs CIT(EXEMPTION), DELHI

AASHRAY CHARITABLE TRUST ,HARYANA vs CIT (EXEMPTION), DELHI

SAURABH BANSAL,NEW DELHI vs ITO, WARD 43(1), DELHI

ROHELLA CONSTRUCTIONS PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, WARD - 21(1), NEW DELHI, NEW DELHI

ROHELLA CONSTRUCTIONS PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, WARD - 21(1), NEW DELHI, NEW DELHI

RAJESH GUPTA,NEW DELHI vs INCOME TAX OFFICER, WARD-58(3), DELHI, NEW DELHI

SMT. SANTOSH KUMARI,DELHI vs INCOME TAX OFFICER, DELHI

MOHINDER KUMAR MALHOTRA,SOUTH DELHI vs DCIT, CENTRAL CIRCLE 14, NEW DELHI

M/S REINFORCE RECRUITER PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, WARD 21(1), DELHI

PREM SINGH TANWAR,HARYANA vs ACIT, CIRCLE 30(1), DELHI

KAPIL MEHTA,DELHI vs PCIT(CENTRAL)-3, NEW DELHI

M/S SAHARA AIRLINES LTD. vs COMMISSIONER OF INCOME TAX DEL

HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA,HON'BLE MR. JUSTICE DINESH MEHTA

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -3 vs MS. RACHNA GUPTA

HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA,HON'BLE MR. JUSTICE DINESH MEHTA

HIMMATARAM SAGRAMAJI CHOUDHARY vs INCOME TAX OFFICER WARD 1(3) PANAJI AND 3 ORS

HON'BLE SHRI JUSTICE VALMIKI MENEZES,HON'BLE SHRI JUSTICE HITEN S. VENEGAVKAR

PRINCIPAL COMMISSIONER OF INCOME TAX-05, MUMBAI vs M/S VODAFONE WEST LTD. (MERGED WITH VODAFONE MOBILE SERVICES LTD.)

MILIND DASHRATH PAWAR vs NATIONAL FACELESS ASSESSMENT CENTRE AND ORS

HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

BMW INDIA FINANCIAL SERVICES PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE1(1), GURUGRAM AND OTHERS

ILINK MULTITECH SOLUTIONS PVT. LTD.,CHENNAI vs DCIT, CORPORATE CIRCLE-1(1), CHENNAI

M/S. QUESS CORP LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(1), BENGALURU

VINAY KUMAR SINGH,BHADOHI vs ACIT RANGE, VARANASI

SHANKARACHARYA TRUST,VARANASI vs CIT EXEMPTION, LUCKNOW

SHRI VIVEK KUMAR GUPTA,DEORIA vs ASSESSMENT UNIT (NFAC), INCOME TAX DEPARTMENT, VARANASI