Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,705 total)

COOPRETIVE MARKETING SOCIETY LIMITED,KASGANJ ETAH vs WARD 4(3)(3), KASGANJ ETAH

ITA 383/AGR/2026[2016-17]Status: DisposedITAT AgraAY 2016-17
6/7/2026

COOPRETIVE MARKETING SOCIETY LIMITED,KASAGANJ vs WARD 4(3)(3), KASGANJ, KASGANJ, ETAH

ITA 378/AGR/2026[2016-17]Status: DisposedITAT AgraAY 2016-17
6/7/2026

RAM KISHAN RAJPUT,MATHURA vs ITO WARD 1(3)(1), MATHURA, MATHURA

ITA 334/AGR/2026[2016-17]Status: DisposedITAT AgraAY 2016-17
6/7/2026

RAMMILAN YADAV,SHIVPURI vs INCOME TAX OFFICER ASHOK NAGAR, GWALIOR

ITA 327/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
6/7/2026

JOGESHWAR SINGH PARMAR,AGRA vs INCOME TAX OFFICER, WARD 2(1)(1), AGRA

ITA 312/AGR/2026[2012-13]Status: DisposedITAT AgraAY 2012-13
6/7/2026

HOTEL RAJ REGENCY,MAINPURI vs ASSESSING OFFICER, MAINPURI

ITA 254/AGR/2026[2011-12]Status: DisposedITAT AgraAY 2011-12
6/7/2026

SHRI CHANDER CHINAR BADA AKHARA UDASEEN SOCIETY, AD GANDHI NAGAR JAMMU vs EXEMTION WARD , JAMMU

ITA 314/ASR/2025[2017-2018]Status: DisposedITAT AmritsarAY 2017-2018
6/7/2026

AJAY KUMAR, KOLKATA,KOLKATA vs ITO-1(1), BILASPUR, BILASPUR

ITA 533/RPR/2026[2016-17]Status: HeardITAT RaipurAY 2016-17
6/7/2026

AJAY KUMAR, KOLKATA,KOLKATA vs ITO-1(1), BILASPUR, BILASPUR

ITA 532/RPR/2026[2015-16]Status: HeardITAT RaipurAY 2015-16
6/7/2026

AJAY KUMAR, KOLKATA,KOLKATA vs ITO-1(1), BILASPUR, BILASPUR

ITA 531/RPR/2026[2014-15]Status: HeardITAT RaipurAY 2014-15
6/7/2026

AJAY KUMAR, KOLKATA, KOLKATA vs ITO-1(1), BILASPUR, BILASPUR

ITA 530/RPR/2026[2013-14]Status: HeardITAT RaipurAY 2013-14
6/7/2026

MANOHAR MAL JAIN, BHILAI,BHILAI vs ITO, WARD-2(1), BHILAI, BHILAI

ITA 523/RPR/2026[2017-18]Status: HeardITAT RaipurAY 2017-18
6/7/2026

INCOME TAX OFFICER-1(1), RAIPUR, RAIPUR vs ADARSH RICE MILL, RAIPUR

ITA 446/RPR/2026[2015-16]Status: HeardITAT RaipurAY 2015-16
6/7/2026

M/S SHIKHAR ENTERPRISES, BILASPUR,BILASPUR vs ITO, WARD-1(1), BILASPUR, BILASPUR

ITA 440/RPR/2026[2019-20]Status: DisposedITAT RaipurAY 2019-20
6/7/2026

ABDUL VAHEED KHAN,RAIPUR vs INCOME TAX OFFICER, WARD-2(1), RAIPUR, RAIPUR

ITA 339/RPR/2026[2017-18]Status: HeardITAT RaipurAY 2017-18
6/7/2026

TRILOK CHAND JAISWAL, SAKTI,SAKTI vs ITO, WARD-2(1), BILASPUR, BILASPUR

ITA 280/RPR/2026[2013-14]Status: HeardITAT RaipurAY 2013-14
6/7/2026

RAMESHBHAI PARMAR,AHMEDABAD vs INCOME TAX OFFICER, BHUJ

ITA 707/RJT/2026[2021-22]Status: DisposedITAT RajkotAY 2021-22
6/7/2026

SHREE AGRAWAL LOGISTICS,GANDHIDHAM vs THE ITO WARD 2 GANDHIDHAM, GANDHIDHAM

ITA 608/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
6/7/2026

AKSHAY BEARING LIMITED,RAJKOT vs ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAJKOT., RAJKOT

ITA 592/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17
6/7/2026

RUDRAKSHA SILVER & GOLD,RAJKOT vs INCOME TAX OFFICER, WARD-2(1)(2), RAJKOT, RAJKOT

ITA 560/RJT/2026[2023-24]Status: DisposedITAT RajkotAY 2023-24
6/7/2026

PRAVIN DAMJIBHAI JIVANI,RAJKOT vs THE ITO WD 2(1)(1), RKT, RAJKOT

ITA 554/RJT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19
6/7/2026

PAYAL PIYUSHBHAI JETHVA,RAJKOT vs INCOME TAX OFFICER, WARD ,1(2)(1), RAJKOT

ITA 425/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
6/7/2026

MANSUKHBHAI ARVADIA,RAJKOT vs INCOME TAX OFFICER, WARD-3, MORBI

ITA 171/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
6/7/2026

PRAKASH HIRALAL SEJPAL,SURENDRANAGAR vs WARD-1 SURENDRANAGAR, SURENDRANAGAR

ITA 942/RJT/2025[2021-22]Status: DisposedITAT RajkotAY 2021-22
6/7/2026

SHRI PRAKASH HIRALAL SEJPAL,SURENDRANAGAR vs INCOME TAX OFFICER, WARD 1, SURENDRANAGAR

ITA 941/RJT/2025[2020-21]Status: DisposedITAT RajkotAY 2020-21
6/7/2026

VITAL FORCE RESEARCH FOUNDATION CHARITABLE TRUST,MAHESANA vs CIT(EXEMPTION), AHMEDABAD

ITA 949/RJT/2024[2023-24]Status: DisposedITAT RajkotAY 2023-24
6/7/2026

VITAL FORCE RESEARCH FOUNDATION CHARITABLE TRUST,MAHESANA vs CIT(EXEMPTION), AHMEDABAD

ITA 948/RJT/2024[2023-24]Status: DisposedITAT RajkotAY 2023-24
6/7/2026

AMIN BACHUBHAI SAIYAD,NA vs ARIVS.ITO, WARD-1, NAVSARI

ITA 15/SRT/2026[2012-13]Status: DisposedITAT SuratAY 2012-13
6/7/2026

KHILAN NAVINCHANDRA PATEL,SURAT vs DCIT CIRCLE 1(3), SURAT

ITA 794/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16
6/7/2026

DEPUTY COMMISSIONER OF INCOME TAX, SURAT vs RAJESH KISHANLAL JAIN, SURAT

ITA 665/SRT/2025[2022-23]Status: DisposedITAT SuratAY 2022-23
6/7/2026