Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
RAJESH KISHANLAL JAIN,SURAT vs DCIT, CIRCLE-1(1)(1), SURAT
ITA 574/SRT/2025[2022-23]Status: DisposedITAT SuratAY 2022-23
RAJESH KISHANLAL JAIN,SURAT vs DCIT, CIRCLE-1(1)(1), SURAT, SURAT
ITA 573/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
CHANDRAVADAN NANUBHAI PATEL,SURAT vs ITO, WARD-2(2)(5), SURAT
ITA 568/SRT/2025[2016-17]Status: DisposedITAT SuratAY 2016-17
AMAR JEWELLERS PRIVATE LIMITED,SURAT vs DCIT, CIRCLE 1(1)(1), SURAT
ITA 563/SRT/2025[2013-14]Status: DisposedITAT SuratAY 2013-14
KUNDAN DIAMONDS PVT LTD,SURAT vs INCOME TAX OFFICER, WD-1(1)(3), SURAT, SURAT
ITA 557/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
FENILKUMAR DIPAKBHAI PATEL,SURAT vs ITO,WARD-2(3)(4),SURAT, SURAT
ITA 482/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
VIPUL NARSHIBHAI SAVANI,SURAT vs ITO WARD 3(3)(5), SURAT
ITA 445/SRT/2025[2012-13]Status: DisposedITAT SuratAY 2012-13
STAR ENGINEERS,ANKLESHWAR vs WARD 2(1), BHARUCH, BHARUCH
ITA 432/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16
SHREE SWAMI GHANSHYAM JIWANDAS WELFARE ASSOCIATION,VALSAD vs INCOME TAX OFFICER (EXEMPTION), SURAT, SURAT
ITA 1407/SRT/2025[2020-21]Status: DisposedITAT SuratAY 2020-21
AMRUTBHAI SHANKARBHAI PATEL,AHMEDABAD vs ITO, WARD 1(2)(1), SURAT
ITA 1360/SRT/2025[2014-15]Status: DisposedITAT SuratAY 2014-15
AMRUTBHAI SHANKARBHAI PATEL,AHMEDABAD vs ITO,WARD 1(2)(1), SURAT
ITA 1359/SRT/2025[2014-15]Status: DisposedITAT SuratAY 2014-15
MAHLA EDUCATION AND CHARITABLE TRUST,SURAT vs ITO, EXEMPTION WARD, SURAT
ITA 1347/SRT/2025[2021-22]Status: DisposedITAT SuratAY 2021-22
DHARAMPUR TALUKA RAMESHWAR ADIVASI PRAGATI MANDAL MALANPADA,VALSAD vs ITO, WARD-5, VALSAD
ITA 1267/SRT/2025[2019-20]Status: DisposedITAT SuratAY 2019-20
MADHUBHAI SHAMBHUBHAI SOJITRA,SURAT vs ITO, WARD 2(3)(1), SURAT
ITA 1251/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
H J INDUSTRIES (INDIA) PVT LTD,SURAT vs DCIT, CIRCLE 1(1)(1), SURAT
ITA 1250/SRT/2025[2013-14]Status: DisposedITAT SuratAY 2013-14
DEBANGSU NRIPENDRANATH BOSE,PUNE vs ITO, WARD -2(3)(7), SURAT
ITA 1341/SRT/2024[2010-11]Status: DisposedITAT SuratAY 2010-11
ANAND KUMAR GUPTA (HUF),HAZARIBAG vs ADDL/JCIT(A)- VISAKHAPATNAM, VISAKHAPATNAM
ITA 62/RAN/2026[2012-13]Status: DisposedITAT RanchiAY 2012-13
SAFIKUL ALAM,SAHEBGANJ vs ITO WARD 3(5), SAHEBGANJ
ITA 484/RAN/2025[2018-2019]Status: DisposedITAT RanchiAY 2018-2019
PIA GUPTA,SONARI vs ITO , C.H.AREA , JAMSHEDPUR
ITA 397/RAN/2025[2018-19]Status: DisposedITAT RanchiAY 2018-19
APCON HOMES PRIVATE LTD,PATNA vs ACIT/DCIT, CENTRAL CIRCLE-3, RANCHI
ITA 314/RAN/2025[14-15]Status: DisposedITAT Ranchi
RUDRESH PARMAR,KHARGONE vs INCOME TAX OFFICER, KHARGONE, KHARGONE
ITA 436/IND/2026[2024-25]Status: DisposedITAT IndoreAY 2024-25
SMT KANTA LALWANI,BHOPAL vs CIT-APPEAL, BHOPAL
ITA 232/IND/2026[2011-12]Status: DisposedITAT IndoreAY 2011-12
NAVALSINGH SAHAKARI SHAKKAR KHARKHANA MARYADIT,BURHANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, KHANDWA
ITA 897/IND/2025[2017-18]Status: DisposedITAT IndoreAY 2017-18
VIDIT GARG,INDORE vs ASSESSING OFFICER, GWALIOR
ITA 592/IND/2025[2021-22]Status: DisposedITAT IndoreAY 2021-22
VIDIT GARG,INDORE vs ASSESSING OFFICER, GWALIOR
ITA 591/IND/2025[2020-21]Status: DisposedITAT IndoreAY 2020-21
VIDIT GARG,INDORE vs ASSESSING OFFICER, GWALIOR
ITA 590/IND/2025[2019-20]Status: DisposedITAT IndoreAY 2019-20
VIGIT GARG,INDORE vs ASSESSING OFFICER, GWALIOR
ITA 589/IND/2025[2018-19]Status: DisposedITAT IndoreAY 2018-19
VIDIT GARG,INDORE vs ASSESSING OFFICER, GWALIOR
ITA 588/IND/2025[2017-18]Status: DisposedITAT IndoreAY 2017-18
VIDIT GARG,INDORE vs ASSESSING OFFICER, GWALIOR
ITA 587/IND/2025[2016-17]Status: DisposedITAT IndoreAY 2016-17
VIDIT GARG,INDORE vs ASSESSING OFFICER, GWALIOR
ITA 586/IND/2025[2015-16]Status: DisposedITAT IndoreAY 2015-16