Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,705 total)

MAHINDRA WORLD CITY (JAIPUR) LIMITED,JAIPUR vs CIRCLE 1, JAIPUR, JAIPUR

ITA 798/JPR/2026[2016-17]Status: DisposedITAT JaipurAY 2016-17
6/7/2026

PRAHALAD SINGH,KUNDAN NAGAR AJMER vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, CENTRAL REVENUE BUILDING JAIPUR ROAD AJMER

ITA 475/JPR/2025[2015-2016]Status: DisposedITAT JaipurAY 2015-2016
6/7/2026

NARESH GUPTA,SRI GANGANAGAR vs ACIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR

ITA 1551/JPR/2025[2013-14]Status: DisposedITAT JaipurAY 2013-14
6/7/2026

SMT. SHWETA JHIRIWAL,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR, ALWAR

ITA 1310/JPR/2025[2019-20]Status: DisposedITAT JaipurAY 2019-20
6/7/2026

SMT. MADHU DEVI JHIRIWAL,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR, ALWAR

ITA 1296/JPR/2025[2023-24]Status: DisposedITAT JaipurAY 2023-24
6/7/2026

RITESH JAISWAL,BARABANI vs ITO, BARABANKI

ITA 51/LKW/2026[2022-2023]Status: DisposedITAT LucknowAY 2022-2023
6/7/2026

YAMUNAVIEW TOWERS PRIVATE LIMITED,BAREILLY, UTTAR PRADESH vs DCIT/ACIT CENT, BAREILLY-1, BAREILLY, BAREILLY, UTTAR PRADESH

ITA 719/LKW/2025[2020-21]Status: DisposedITAT LucknowAY 2020-21
6/7/2026

YAMUNAVIEW TOWERS PRIVATE LIMITED,BAREILLY, UTTAR PRADESH vs DCIT/ACIT CENT BAREILLY-1, BAREILLY, UTTAR PRADESH

ITA 718/LKW/2025[2019-20]Status: DisposedITAT LucknowAY 2019-20
6/7/2026

COMPETENT STOCK BROKERS PRIVATE LIMITED,BAREILLY, UTTAR PRADESH vs DCIT/ACIT CENT, BAREILLY-1, BAREILLY, BAREILLY, UTTAR PRADESH

ITA 716/LKW/2025[2019-20]Status: DisposedITAT LucknowAY 2019-20
6/7/2026

DCIT, LUCKNOW vs J P S FOUNDATION, LUCKNOW

ITA 424/LKW/2025[2020]Status: DisposedITAT Lucknow
6/7/2026

DCIT, LUCKNOW vs J P S FOUNDATION, LUCKNOW

ITA 422/LKW/2025[2018-19]Status: DisposedITAT LucknowAY 2018-19
6/7/2026

RAMAN KANT ,LUDHIANA vs PR.COMMISSIONER OF INCOME TAX-1, LUDHIANA

ITA 989/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
6/7/2026

SHREE BALA JI EDUCATIONAL TRUST,SIRSA, HARYANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH

ITA 955/CHANDI/2026[2026-2027]Status: DisposedITAT ChandigarhAY 2026-2027
6/7/2026

JAGBIR,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH

ITA 85/CHANDI/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
6/7/2026

LALIT GOYAL,CHANDIGARH vs INCOME TAX OFFICER, WARD SAMANA AT PATIALA, PATIALA, PUNJAB

ITA 84/CHANDI/2026[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
6/7/2026

SURAJ BANSAL CHARITABLE TRUST ,PATIALA vs CIT EXEMPTION, CHANDIGARH

ITA 761/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
6/7/2026

SKOCH DEVELOPMENT FOUNDATION ,NEW DELHI vs DCIT/ACIT(E)(C-2), C. R. BUILDING CHANDIGARH

ITA 726/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
6/7/2026

SKOCH DEVELOPMENT FOUNDATION ,NEW DELHI vs DCIT/ACIT(E)(C-2), , C. R . BUILDING CHANDIGARH

ITA 725/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
6/7/2026

MODI EDUCATION SOCIETY,PUNJAB vs ITO EXEMPTIONS WARD, CHANDIGARH , CHANDIGARH

ITA 719/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
6/7/2026

SHAIQ AHMED KHAN,CHANDIGARH vs INCOME TAX OFFICER, WARD 2(3), CHANDIGARH

ITA 71/CHANDI/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
6/7/2026

THE RATTAN FOUNDATION,CHANDIGARH vs ITO EXEMPTIONS WARD CHANDIGARH, CHANDIGARH

ITA 634/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
6/7/2026

PARWINDER KAUR,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH

ITA 394/CHANDI/2026[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
6/7/2026

VINOD KUMAR,MOHALI, PUNJAB vs INCOME TAX OFFICER, CHANDIGARH

ITA 37/CHANDI/2026[2015-2016]Status: DisposedITAT ChandigarhAY 2015-2016
6/7/2026

DHIR SINGH,PINJORE vs ITO, WARD 1, PANCHKULA

ITA 27/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
6/7/2026

CHRISTIAN MEDICAL COLLEGE LUDHIANA SOCIETY, LUDHIANA,LUDHIANA vs THE CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH

ITA 242/CHANDI/2026[2022-2023]Status: DisposedITAT ChandigarhAY 2022-2023
6/7/2026

CHRISTIAN MEDICAL COLLEGE LUDHIANA SOCIETY, LUDHIANA,LUDHIANA vs THE CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH

ITA 241/CHANDI/2026[2022-2023]Status: DisposedITAT ChandigarhAY 2022-2023
6/7/2026

P D MEMORIAL RELIGIOUS AND EDUCATION ASSOCIATION,BAHADURGARH,HARYANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH

ITA 1430/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
6/7/2026

P D MEMORIAL RELIGIOUS AND EDUCATIONAL ASSOCIATION,BAHADURGARH, HARYANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH

ITA 1429/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
6/7/2026

AMRISH BANSAL,JAGADHRI, YAMUNANAGAR vs INCOME TAX OFFICER, WARD-1, YAMUNANAGAR

ITA 119/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
6/7/2026

VIJAY BAHADUR,NAYA GAON, MOHALI, PUNJAB vs INCOME TAX OFFICER, WARD-2(1), CHANDIGARH , CHANDIGARH

ITA 112/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
6/7/2026