Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
SURAJ CO-OP CREDIT SOCIETY LIMITED,KHAR WEST vs INCOME TAX OFFICER WARD 22 3 4 MUMBAI, MUMBAI
ITA 3758/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
JOINT COMMISSIONER OF INCOME TAX (OSD), I/C. DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), MUMBAI vs ANHEUSER BUSCH INBEV INDIA LIMITED, MUMBAI
ITA 3717/MUM/2026[2017]Status: DisposedITAT Mumbai
YASHWANT HIRALAL THAKAR,MUMBAI vs INCOME TAX OFFICER- 22(3)(1), MUMBAI
ITA 366/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
GAJANAN ENTERPRISES,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 17(1), MUMBAI, MUMBAI
ITA 3519/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
GAJANAN ENTERPRISES,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 17(1), MUMBAI
ITA 3518/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
GAJANAN ENTERPRISES,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 17(1), MUMBAI, MUMBAI
ITA 3517/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
GAJANAN ENTERPRISES,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 17(1), MUMBAI, MUMBAI
ITA 3516/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SHRI SUNIL JAGDISHCHAND MEHRA,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 29(3), MUMBAI, MUMBAI
ITA 3218/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
MILAN SACHIN SOUNDALKAR,MUMBAI vs ITO, WARD 24(2)(1), MUMBAI, MUMBAI
ITA 3113/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
MILAN SACHIN SOUNDALKAR,MUMBAI vs ITO, WARD 24(2)(1), MUMBAI, MUMBAI
ITA 3112/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DY. COMMISSIONER OF INCOME TAX (INT TAX) - 3(2)(1), MUMBAI vs MERCEDES-BENZ GROUP AG, MUMBAI
ITA 2879/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DY. COMMISSIONER OF INCOME TAX (INT TAX)- 3(2)(1)), MUMBAI vs MERCEDES-BENZ GROUP AG, MUMBAI
ITA 2878/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
N M WADIA CHARITIES,MUMBAI vs INCOME TAX OFFICER - EXEMPTION WARD 2(1), MUMBAI
ITA 2726/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
LODHA GRANDEUR CO OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs ITO WARD 22(2)(1), MUMBAI, MUMBAI
ITA 2700/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
OXYGEN BIO-RESEARCH PRIVATE LIMITED (NOW MERGED WITH PIRAMAL FINANCE LTD),MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -5(4), MUMBAI
ITA 2673/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SPKS SHIKSHAN FOUNDATION,DADAR EAST-MUMBAI vs CIT EXEMPTION, CUMBALLA HILLS-MUMBAI
ITA 2618/MUM/2026[2024-2025]Status: DisposedITAT MumbaiAY 2024-2025
SPKS SHIKSHAN FOUNDATION,DADAR EAST-MUMBAI vs CIT EXEMPTION, CUMBALLA HILLS-MUMBAI
ITA 2617/MUM/2026[2023-2024]Status: DisposedITAT MumbaiAY 2023-2024
EROS INTERNATIONAL MEDIA LIMITED,MUMBAI vs CC, MUMBAI
ITA 2482/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
ITO IT 222, MUMBAI vs HARI KRISHNA EXPORTS PRIVATE LIMITED, MUMBAI
ITA 2474/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ITO IT 222, MUMBAI vs HARI KRISHNA EXPORTS PRIVATE LIMITED, MUMBAI
ITA 2412/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ACIT, MUMBAI vs AAACORP EXIM INDIA PVT LTD, MUMBAI
ITA 2287/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ASIF FIDAHUSEIN BATLIWALA,MUMBAI vs INCOME TAX OFFICER WARD 17(1)(1), MUMBAI
ITA 2179/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ACIT-4(1)(1), MUMBAI, MUMBAI vs ANIBRAIN DIGITAL TECHNOLOGIES PRIVATE LIMITED, PUNE
ITA 2102/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ANIBRAIN DIGITAL TECHNOLOGIES PRIVATE LIMITED,PUNE vs A/DCIT-4(1)(1), MUMBAI
ITA 1824/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ARAMUS REALTY LLP,NAVI MUMBAI vs INCOME TAX OFFICER WARD 28 (1) (1), NAVI MUMBAI
ITA 1762/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
NANDLAL MADHAVJI THAKKAR,MULUND MUMBAI vs DY COMMISSIONER OF INCOME TAX 29 2 MUMBAI, BANDRA EAST MUMBAI
ITA 1610/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
HI-TECH RADIATORS PRIVATE LIMITED,NAVI MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 15(1)(2) MUMBAI, MUMBAI
ITA 1563/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
MUKESH MANGILAL DEOPURA,MUMBAI vs ITO WARD 8(3)(1), MUMBAI
ITA 1292/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
KIRAN AMRITLAL PANCHAL,MUMBAI vs ASSESSING OFFICER, MUMBAI
ITA 8894/MUM/2025[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
INCOME TAX OFFICER 14(3)(1), MUMBAI vs SUPREME REALITY PRIVATE LIMITED, MUMBAI
ITA 7133/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
