Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs GOLDMOHUR DESIGNS & APPAREL LTD., MUMBAI

ITA 6982/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
30/7/2026

ACIT CENTRAL CIRCLE 3(2), MUMBAI vs GREENSCAPE DEVELOPERS PRIVATE LIMITED, MUMBAI

ITA 5753/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
30/7/2026

ACIT CENTRAL CIRCLE 3(2), MUMBAI vs GREENSCAPE DEVELOPERS PRIVATE LIMITED, MUMBAI

ITA 5739/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
30/7/2026

ACIT CENTRAL CIRCLE 3(2), MUMBAI vs GREENSCAPE DEVELOPERS PRIVATE LIMITED, THANE

ITA 5695/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
30/7/2026

ACIT CENTRAL CIRCLE 3(2), MUMBAI vs GREENSCAPE DEVELOPERS PRIVATE LIMITED, THANE

ITA 4475/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
30/7/2026

CENTEC RRR SYSTEMS AND SENSORS PRIVATE LIMITED,NAVI MUMBAI vs ITO 15(1)(3), MUMBAI

ITA 2528/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
30/7/2026

SNEHLATA,REWARI vs ASSESSING OFFICER, SONIPAT

ITA 5462/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
30/7/2026

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-75(1), DELHI, DELHI vs MAHAGUN REAL ESTATE PRIVATE LIMITED, DELHI

ITA 518/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
30/7/2026

NOUVELLE KNOWLEDGE SERVICES LLP,DELHI vs ITO WARD 44(6), DELHI, DELHI

ITA 5155/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
30/7/2026

JAI KANWAR,SONIPAT, HARYANA vs ITO, WARD 1, SONEPAT, SONIPAT, HARYANA

ITA 4993/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
30/7/2026

RAJAT BHASIN,DELHI vs INCOME TAX OFFICER, WARD - 43(1), DELHI, NEW DELHI

ITA 498/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
30/7/2026

SUDESH KUMAR YADAV,GURUGRAM vs INCOME TAX OFFICER, WARD 4(3), GURGAON

ITA 4965/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
30/7/2026

ORANGE PLUS MEDIA SOLUTION PVT LTD,NEW DELHI vs DCIT-CIRCLE 19(1),DELHI, NEW DELHI

ITA 460/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
30/7/2026

SUBHASH KUMAR BANSAL,NOIDA vs ITO, WARD-5(2)(4), NOIDA, NOIDA

ITA 455/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
30/7/2026

KMP EXPRESSWAYS LIMITED,NEW DELHI vs JCIT, TDS-RANGE-75, DELHI

ITA 4224/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
30/7/2026

RAJESH BHATEJA,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI

ITA 3955/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
30/7/2026

BRIJ BALA BARTWAL,UTTAR PRADESH vs INCOME TAX OFFICER, NOIDA, UTTAR PRADESH

ITA 3915/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
30/7/2026

AZAD SINGH,NEW DELHI vs ITO-WARD 58(7) DELHI, NEW DELHI

ITA 3911/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
30/7/2026

SATISH CHANDER,MAYUR VIHAR,EAST DELHI vs ITO DEL-W-(73)(93), DELHI

ITA 3910/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
30/7/2026

ANIL RATHEE,ROHTAK vs ITO WARD-1 ROHTAK, ROHTAK

ITA 3847/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
30/7/2026

INCOME TAX OFFICER, DELHI vs KESHAV KUMAR, DELHI

ITA 365/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
30/7/2026

ANKUSH SALUJA,DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-5, NEW DELHI

ITA 3416/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
30/7/2026

VINOD KUMAR SALUJA,DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-5, DELHI

ITA 3415/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
30/7/2026

LAIQ AHMED KHAN,SAMBHAL vs LD. INCOME TAX OFFICER, WARD - 1(5), SAMBHAL, SAMBHAL

ITA 3414/DEL/2026[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
30/7/2026

KRISHNA KRISHNA JEWELLERS PVT LTD,PANIPAT vs INCOME TAX OFFICER WARD-1 PANIPAT, HARYANA

ITA 3408/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
30/7/2026

PHOOL KUMAR,HARYANA vs ITO, WARD-3, ROHTAK

ITA 3297/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
30/7/2026

DEEPAK SOLANKI,GURGAON vs WARD 1(4) GURGAON, HARYANA

ITA 2480/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
30/7/2026

RASHTRIYA SHIKSHAK KALYAN PRATISTHAN,BIKANER vs COMMISSIONER OF INCOME TAX APPEALS, DELHI

ITA 2406/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
30/7/2026

HIMANSHU LALWANI,NEW DELHI vs DCIT, CENTRAL CIRCLE 15, DELHI, DELHI

ITA 1924/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
30/7/2026

VIPIN KUMAR,DELHI vs ACIT, CC-3, DELHI

ITA 1009/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
30/7/2026