ACIT CENTRAL CIRCLE 3(2), MUMBAI vs. GREENSCAPE DEVELOPERS PRIVATE LIMITED, THANE
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Income Tax Appellate Tribunal, MUMBAI BENCH “G” MUMBAI
Before: SHRI OM PRAKASH KANT & SHRI PAWAN SINGH
PER OM PRAKASH KANT, AM
These appeals by the Revenue are arising from separate orders passed by the Ld. Commissioner of Income-Tax (Appeals)- 51, Mumbai [in short the Ld. CIT(A)] for Assessment Years 2013- 14, 2018-19, 2019-20, 2020-21 respectively. As common issue in Greenscape Developers Pvt. Ltd. 2 ITA Nos. 4475, 5753, 5739 & 5695/MUM/2026
disputes is involved in these appeals and, therefore, same were heard together and disposed of by way of this consolidated ord
The order continues below.
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