Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
FOCUS INDUSTRIAL RESOURCES LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-25, NEW DELHI
ITA 9066/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
FOCUS INDUSTRIAL RESOURCES LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-25, NEW DELHI
ITA 9065/DEL/2025[2013-14]Status: DisposedITAT DelhiAY 2013-14
FOCUS INDUSTRIAL RESOURCES LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-25, NEW DELHI
ITA 9064/DEL/2025[2010-11]Status: DisposedITAT DelhiAY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs D R APPARELS AND FASHION PRIVATE LIMITED, NEW DELHI
ITA 8877/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
DE vs HINE PACK,BAHADURGARH, JHAJJAR
ITA 8195/DEL/2025[2022-2023]Status: DisposedITAT DelhiAY 2022-2023
JITF WATER INFRA NAYA RAIPUR LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 13(2), DELHI
ITA 7920/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
SONI COMMERCIAL ENTERPRISES PRIVATE LIMITED,DELHI vs SH. RAJESH CHANDRA, CIT(A)-26, DELHI
ITA 6349/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
SONI COMMERCIAL ENTERPRISES PRIVATE LIMITED,DELHI vs SH. RAJESH CHANDRA,CIT(A), DELHI
ITA 6348/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
SONI COMMERCIAL ENTERPRISES PRIVATE LIMITED,DELHI vs SH. RAJESH CHANDRA, CIT(A), DELHI
ITA 6347/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
DCIT,CIRCLE-1(1)(2), INT. TAXATION, NEW DELHI vs BRITISH AIRWAYS PLC, NEW DELHI
ITA 1486/DEL/2023[2017-18]Status: DisposedITAT DelhiAY 2017-18
BRITISH AIRWAYS PLC,NEW DELHI vs DCIT, CIRCLE-1(1)(2) INTERNATIONAL TAXATION, NEW DELHI
ITA 1206/DEL/2023[2019-20]Status: DisposedITAT DelhiAY 2019-20
BRITISH AIRWAYS PLC,NEW DELHI vs DCIT CIRCLE 1(1)(2) INTERNATIONAL TAXATION, NEW DELHI
ITA 1205/DEL/2023[2017-18]Status: DisposedITAT DelhiAY 2017-18
LUDHIANA SANGRUR INFRA ROAD PRIVATE LIMITED,HARYANA vs DCIT, CENTRAL CIRCLE FARIDABAD -1, HARYANA
ITA 1421/DEL/2022[2017-18]Status: DisposedITAT DelhiAY 2017-18
UNICHARM INDIA PVT. LTD.,GURGAON vs DCIT, CIRCLE- 27(1), NEW DELHI
ITA 7414/DEL/2019[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT, CIRCLE- 27(1), NEW DELHI vs UNICHARM INDIA PVT. LTD., GURGAON
ITA 6203/DEL/2018[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, CIRCLE- 27(1), NEW DELHI vs UNICHARM INDIA PVT. LTD., GURGAON
ITA 6104/DEL/2018[2010-11]Status: DisposedITAT DelhiAY 2010-11
UNICHARM INDIA PVT. LTD.,GURGAON vs DCIT, CIRCLE- 18(1), NEW DELHI
ITA 6088/DEL/2018[2011-12]Status: DisposedITAT DelhiAY 2011-12
UNICHARM INDIA PVT. LTD.,GURGAON vs DCIT, CIRCLE- 18(1), NEW DELHI
ITA 5938/DEL/2018[2010-11]Status: DisposedITAT DelhiAY 2010-11
HCL TECHNOLOGIES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1645/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. HCL TECHNOLOGIES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2327/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
HCL TECHNOLOGIES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1842/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
LASER COMMUNICATION PVT. LTD.,DELHI vs JCIT SPL RANGE-20, DELHI
ITA 3218/DEL/2003[1998-99]Status: DisposedITAT DelhiAY 1998-99
LASER COMMUNICATION PVT. LTD.,DELHI vs JCIT SPL RANGE-20, DELHI
ITA 3217/DEL/2003[1997-98]Status: DisposedITAT DelhiAY 1997-98
HIGH VOIT ELECTICALS P LTD,MUMBAI vs INCOME TAX OFFICER WARD -1, PALGHAR
ITA 4465/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OMKARESHWAR CHIDARA (Accountant Member)
HIGH VOIT ELECTICALS P LTD,MUMBAI vs INCOME TAX OFFICER WARD -1, PALGHAR
ITA 4464/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OMKARESHWAR CHIDARA (Accountant Member)
HIGH VOIT ELECTICALS P LTD,MUMBAI vs INCOME TAX OFFICER WARD -1, PALGHAR
ITA 4463/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OMKARESHWAR CHIDARA (Accountant Member)
HIGH VOIT ELECTICALS P LTD,MUMBAI vs INCOME TAX OFFICER WARD -1, PALGHAR
ITA 4462/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OMKARESHWAR CHIDARA (Accountant Member)
ANANTHARAJU KRISHNARAJU vs THE ASSISTANT COMMISSIONER
WP/38046/2025ITAT Karnataka
B M SHYAM PRASAD
ANANTHARAJU KRISHNARAJU vs THE ASSISTANT COMMISSIONER
WP/38034/2025ITAT Karnataka
B M SHYAM PRASAD
ANANTHARAJU KRISHNARAJU vs THE ASSISTANT COMMISSIONER OF
WP/38032/2025ITAT Karnataka
B M SHYAM PRASAD
