SONI COMMERCIAL ENTERPRISES PRIVATE LIMITED,DELHI vs. SH. RAJESH CHANDRA, CIT(A), DELHI
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Income Tax Appellate Tribunal, “A” BENCH, DELHI
Before: SHRI ANUBHAV SHARMA & SHRI SANJAY AWASTHI
PER ANUBHAV SHARMA, JM: These appeals preferred by the Assessee against the order of the Ld. Commissioner of Income Tax (Appeals)-26, Delhi (hereinafter referred to as the First Appellate Authority or ‘the ld. FAA’ for short) in appeals filed before him against the orders of the ld. Assessing Officer (hereinafter
P a g e | 2 ITA Nos. 6347 to 6349/Del/2025 Soni Commercial Ent
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